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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Tamilnadu - Subsection

Section 46(e) in Rules Issued Under Sections 36 and 39 of the Chennai City Police Act, 1888

(e)the licensee shall not allow any chance machine and chance games such as Good Luck, Poker Games, Skill Ball in the Video Games Parlour;