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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Mizoram - Subsection

Section 20(6) in The Mizoram Aided College Employees Rules, 1990

(6)While presenting any cheque for the Treasurer's signature the Principal shall attach an official letter describing the specific item of expenditure against that cheque, without which, the Treasurer may refuse to endorse the cheque.