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[Cites 0, Cited by 0] [Section 338B(5)] [Section 338B] [Entire Act]

Constitution Subarticle

Section 338B(5)(b) in THE CONSTITUTION (ONE HUNDRED AND SECOND AMENDMENT) ACT, 2018

(b)to inquire into specific complaints with respect to the deprivation of rights and safeguards of the socially and educationally backward classes;