Section 12(1)(a) in The Berhampore Electric Supply Company Limited (Undertaking) Acquisition Act, 1981.

[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

(a)having in his possession or custody or control any property forming part of the undertaking wrongfully withholds such property from the Board, or

Legal Document View