Rajasthan High Court - Jaipur
Shiv Lahari Gaur vs State Of Raj & Ors on 15 July, 2011
Author: Mn Bhandari
Bench: Mn Bhandari
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN JAIPUR BENCH, JAIPUR ORDER SB Civil Writ Petition No. 3403/2010 Shiv Lahari Gaur Vs The State of Rajasthan & ors 15.7.2011 HON'BLE MR. JUSTICE MN BHANDARI Mr Brij Sharma - for the petitioner BY THE COURT:
It is stated that the issue involved in this present matter has already been settled by the Division Bench in DB Civil Special Appeal (Writ) No.308/2009, dismissing appeal of the petitioner-appellant therein. In view of submission made above, this writ petition is dismissed and is ordered to be governed by the judgment aforesaid. (MN BHANDARI), J.
bnsharma All corrections made in the judgment/ order have been incorporated in the judgment/ order being emailed. (BN Sharma) PS-cum-J