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Madhya Pradesh High Court

The Hongkong And Shanghai Banking ... vs Chairman Cum Managing Director Zoom ... on 24 July, 2023

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE COMP No. 3 of 2010 (THE HONGKONG AND SHANGHAI BANKING CORPORATION Vs CHAIRMAN CUM MANAGING DIRECTOR ZOOM DEVELOPERS PVT.LTD) Dated : 24-07-2023 Parties through their counsel.

Counsel for the applicant submits that he has filed I.A.No.7394/2023 and the matter is listed before the Supreme Court.

In view of the same, let the matter be listed on 12/09/2023.

(SUBODH ABHYANKAR) JUDGE das Signature Not Verified Signed by: REENA SUDHIR DAS Signing time: 25-Jul-23 10:05:20 AM