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[Cites 0, Cited by 0] [Section 20(4)] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(4)(e) in The West Bengal University of Health Sciences Act, 2002

(e)every meeting of the Academic Council shall be presided over by the Chairman of the Academic Council and, in his absence, by a member selected by the members present at the meeting;