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State of Kerala - Section

Section 129 in Kerala Factories Rules, 1957

129. Information required by the Inspector.

- The occupier, owner or manager of a factory shall furnish any information that an Inspector may require for the purpose of satisfying himself whether any provision of the Act has been complied with or whether any order of an Inspector has been duly carried out. Any demand by an Inspector for any such information, if made during the course of an inspection, shall be complied with forthwith if the information is available in the factory, or, if made in writing shall be complied with within seven days of receipt thereof.