Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Goa - Section Section 12 in The Goa Money-Lenders Act, 2001 12. Fees for renewal of licence. - The fees for renewal of licence shall be Rs. 5,000/- per annum.
