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[Cites 0, Cited by 0] [Section 62F] [Entire Act]

State of Odisha - Subsection

Section 62F(3) in The Orissa Factories Rules, 1950

(3)Where steam is used for heating purposes in a reaction vessel, it shall be supplied through a suitable pressure reducing valve or any other suitable automatic device to prevent the maximum permissible steam pressure being exceeded unless the pressure of the steam in the supply line itself cannot exceed the said maximum permissible pressure.