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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2)(g) in Rajasthan Civil Services (Medical Attendance) Rules, 2008

(g)Consultation fee charged by the authorized medical attendant for treatment at residence of Government servant to the extent and as per scale prescribed in the Rajasthan Medical Officers Fees Rules, 1964 as given in Schedule in Appendix - X of Rajasthan Service Rules, Vol.-II.