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[Cites 0, Cited by 0] [Section 28H(2)] [Section 28H] [Entire Act]

Union of India - Subsection

Section 28H(2)(f) in The Customs Act, 1962

(f)[ any other matter as the Central Government may, by notification, specify.] [Inserted by Finance Act, 2018 (Act No. 13 of 2018), dated 29.3.2018.]