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[Cites 0, Cited by 0] [Section 61(3)] [Section 61] [Entire Act]

State of Tripura - Subsection

Section 61(3)(e) in The Tripura Co-operative Societies Rules, 1976

(e)the number of vacancies with class of members (if any) to be filled up by election and the area of the constituency from which members are to be elected (if for any area or constituency the election is held).