Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 128] [Entire Act] State of Uttar Pradesh - Subsection Section 128(b) in The General Rules (Civil), 1957 (b)if it is for service within the jurisdiction of another outlying Munsifi of the same district be sent for service to such other outlying Munsifi;
