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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(1)(xxvii) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(xxvii)to recommend to the Court, the conferment of honorary degrees, and other academic distinctions in the manner prescribed by Statutes;