Gujarat High Court
Wockhardt Hospital Limited vs Metas Of Seventh-Day Adventist on 20 November, 2017
Author: Akil Kureshi
Bench: Akil Kureshi, A.Y. Kogje
C/CA/15081/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION NO. 15081 of 2017
In
CIVIL APPLICATION NO. 15042 of 2017
In
FIRST APPEAL NO. 3769 of 2017
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WOCKHARDT HOSPITAL LIMITED....Applicant(s)
Versus
METAS OF SEVENTH-DAY ADVENTIST....Respondent(s)
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Appearance:
NANAVATI ASSOCIATES, ADVOCATE for the Applicant(s) No. 1
M/S WADIAGHANDY & CO, ADVOCATE for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
and
HONOURABLE MR.JUSTICE A.Y. KOGJE
Date : 20/11/2017
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) We are informed that learned senior advocate Mr. Mihir Joshi appears for the respondent. To be placed before a Bench, in which, one of us [Hon'ble Mr. Justice Akil Kureshi, J.] is not a member.
(AKIL KURESHI, J.) (A.Y. KOGJE, J.) Jyoti Page 1 of 1 HC-NIC Page 1 of 1 Created On Mon Nov 20 22:57:09 IST 2017