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Gujarat High Court

Wockhardt Hospital Limited vs Metas Of Seventh-Day Adventist on 20 November, 2017

Author: Akil Kureshi

Bench: Akil Kureshi, A.Y. Kogje

                    C/CA/15081/2017                                             ORDER




                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                             CIVIL APPLICATION NO. 15081 of 2017
                                                 In
                             CIVIL APPLICATION NO. 15042 of 2017
                                                In
                                 FIRST APPEAL NO. 3769 of 2017

         ==========================================================
                      WOCKHARDT HOSPITAL LIMITED....Applicant(s)
                                     Versus
                   METAS OF SEVENTH-DAY ADVENTIST....Respondent(s)
         ==========================================================
         Appearance:
         NANAVATI ASSOCIATES, ADVOCATE for the Applicant(s) No. 1
         M/S WADIAGHANDY & CO, ADVOCATE for the Respondent(s) No. 1
         ==========================================================

           CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
                  and
                  HONOURABLE MR.JUSTICE A.Y. KOGJE

                                       Date : 20/11/2017
                                         ORAL ORDER

(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) We are informed that learned senior advocate Mr. Mihir Joshi appears for the respondent. To be placed before a Bench, in which, one of us [Hon'ble Mr. Justice Akil Kureshi, J.] is not a member.

(AKIL KURESHI, J.) (A.Y. KOGJE, J.) Jyoti Page 1 of 1 HC-NIC Page 1 of 1 Created On Mon Nov 20 22:57:09 IST 2017