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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(2)(b) in The Corporation of the City of Panaji (Election) Rules, 2004

(b)The Assistant Returning Officer shall, subject to the control of the Returning Officer, be competent to perform all or any of the functions of the Returning Officer: