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[Cites 1, Cited by 1]

Madras High Court

M/S.India Pistons Limited vs Joint Commissioner Of Customs (Eodc ... on 8 April, 2021

Author: Anita Sumanth

Bench: Anita Sumanth

                                                                                     W.P. No.5148 of 2021

                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED: 08.04.2021

                                                        CORAM

                             THE HONOURABLE DR. JUSTICE ANITA SUMANTH
                                         W.P. No.5148 of 2021
                                                 and
                                        WMP. No.5721 of 2021

                 M/s.India Pistons Limited,
                 Represented by Chief Financial Officer &
                 Company Secretary,
                 Mr.K.Balaji, HuzurGardens, Sembiam,
                 Chennai, Tamil Nadu – 600 011.
                                                                                        .... Petitioner

                                                          Vs.


                 1.Joint Commissioner of Customs (EODC -EPCG)
                   Office of the Commissioner of Customs,
                   Chennai IV, Customs House,
                   60, Rajaji Salai, Chennai – 600 001.

                 2.The Deputy Director General,
                   Office of the Additional Director General
                   of Foreign Trade, 4th Floor,
                   Shastri Bhavan Annexe,
                   26, Haddows Road, Chennai – 600 006.
                                                                                      .... Respondents



                 Prayer: Writ Petition filed under Article 226 of the Constitution of India praying to
                 Writ of Certiorarified Mandamus to call for the impugned order passed by the 1st

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http://www.judis.nic.in
                                                                                      W.P. No.5148 of 2021

                 respondent in F.No.S45/194/2006-EPCG-EODC (CH-IV) in Job No.77203/2002 vide
                 Order-in-Original No.78204/2020 dated 21.12.2020 and quash the same as illegal,
                 arbitrary, violative of principles of natural justice and to direct the respondents to
                 consider the EODC granted in EPCG Authorization No.0430003348 dated
                 18.01.2006.

                                     For Petitioner    : Ms.P.Jayalakshmi

                                     For Respondents : Mr.Santhanaraman,
                                                       Senior Standing Counsel

                                                      ORDER

I had, on 04.03.2021, taken note of the petitioner's contention that the impugned order has been passed omitting to take note of the Export Obligation Discharge Certificate (EODC), that the petitioner stated, was available on record. I had thus noted that if the authority were of the view that the document had been omitted to be taken note of, by inadvertence, he could report the same to the Court on the next occasion.

2. Today, Mr.Santhanaraman, circulates written instructions dated 27.03.2021 to the effect that the EODC was indeed omitted to be taken into account and thus the demand raised under the impugned order would have to be reversed. The impugned order-in-original is thus quashed.

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http://www.judis.nic.in W.P. No.5148 of 2021

3. This writ petition is allowed. Connected Miscellaneous Petition is closed.

No costs.

08.04.2021 rkp Index:Yes Speaking order To

1.Joint Commissioner of Customs (EODC -EPCG) Office of the Commissioner of Customs, Chennai IV, Customs House, 60, Rajaji Salai, Chennai – 600 001.

2.The Deputy Director General, Office of the Additional Director General of Foreign Trade, 4th Floor, Shastri Bhavan Annexe, 26, Haddows Road, Chennai – 600 006.

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http://www.judis.nic.in W.P. No.5148 of 2021 Dr.ANITA SUMANTH, J.

rkp W.P. No.5148 of 2021 and WMP. No.5721 of 2021 08.04.2021 4/4 http://www.judis.nic.in