Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gauhati High Court

Gopal Deka And 5 Ors vs The State Of Assam And 7 Ors on 18 January, 2019

Author: Songkhupchung Serto

Bench: Songkhupchung Serto

                                                                  Page No.# 1/3

GAHC010198292017




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C) 3934/2017

         1:GOPAL DEKA and 5 ORS.
         S/O- LATE LANKESWAR DEKA, R/O- HENGRABARI, GUWAHATI-36

         2: MANJULA SARMA BHATTACHARYYAH
          D/O- LATE RABI CHANDRA BHATTACHARAYAH
          STATE MISSION OFFICE
          SARBA SIKSHA ABHIYAN MISSION
         ASSAM
          KAHILIPARA
          GHY-19

         3: DIGANTA TALUKDAR
          S/O- LATE SARAT CHANDRA TALUKDAR
          STATE MISSION OFFICE
          SARBA SIKSHA ABHIYAN MISSION
         ASSAM
          KAHILIPARA
          GUWAHATI-19

         4: BIJOY BORAH
          S/O- LATE TANKESWAR BORAH
          SSA
          BALIPARA BLOCK
          OFFICE OF THE DISTRICT MISSION COORDINATOR
          SSA BALIPARA
          SONITPUR
          DIST- BALIPARA

         5: ABDUL HAMID
          S/O- LATE MOJIBUR RAHAMAN
          R/O- HATIGAON
          BIRING PATH
          NEAR HATIGAON
          P.S- GUWAHATI-38
                                                    Page No.# 2/3


6: BISWA KUMAR HAZARIKA
 S/O- LATE RAJANI KANTA HAZARIKA
 OFFICE OF THE DISTRICT MISSION CO-ORDINATOR
 SSA
 MORIGAON
 DIST- MORIGAO

VERSUS

1:THE STATE OF ASSAM and 7 ORS.
REP. BY THE COMMISSIONER AND SECRETARY EDUCATION
ELEMENTARY DEPTT., DISPUR, GHY-6

2:AXOM SARBA SIKSHA ABHIYAN MISSION
 KAHILIPARA
 REP. BY THE MISSION DIRECTOR
AXOM SARBA SIKSHA ABHIYAN MISSION
 KAHILIPARA
 GHY- 19

3:THE MISSION DIRECTOR
AXOM SARBA SIKSHA ABHIYAN MISSION
 KAHILIPARA
 GHY-19

4:DISTRICT MISSION CO-ORDINATOR
 SSA
 KAMRUP
AMINGAON

5:DISTRICT MISSION CO-ORDINATOR
 SSA
 MORIGAON

6:DISTRICT MISSION CO-ORDINATOR
 SSA
 BALIPARA BLOCK
 DIST- SONITPUR

7:EXECUTIVE COMMITTEE
 SSA
ASSAM
 REP. BY THE CHAIRMAN CUM CHIEF SECRETARY
ASSAM
 SSA
ASSAM
                                                                                  Page No.# 3/3

            8:THE CHIEF SECRETARY
            ASSAM CUM CHAIRMAN
             EXECUTIVE COMMITTEE AXOM SARBA SIKSHA ABHIYAN MISSION
             DISPUR
             GHY-

Advocate for the Petitioner    : MR.P NAYAK

Advocate for the Respondent : SC, SSA




                                             BEFORE
                   HON'BLE MR. JUSTICE SONGKHUPCHUNG SERTO

                                             ORDER

18.01.2019 On the request of the learned counsel appearing for the petitioner, list this matter again 3(three) weeks. Interim order passed earlier shall continue till then.

JUDGE Comparing Assistant