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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Tamilnadu - Subsection

Section 41(1) in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000

(1)The Government may, by notification, appoint a Commissioner to exercise general control and superintendence over the competent authorities and the Collectors in performance of their functions under this Act or the rules made thereunder.