Madhya Pradesh High Court
Anku@Ankit Dangi vs The State Of Madhya Pradesh on 25 January, 2024
Author: Sunita Yadav
Bench: Sunita Yadav
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 15411 of 2023 (ANKU@ANKIT DANGI Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 25-01-2024 Parties through their counsel.
Let default as pointed out be the Registry of this Court be cured. List the case in next week.
(SUNITA YADAV) JUDGE AK/-
Signature Not Verified Signed by: ANAND KUMAR Signing time: 25-Jan-24 1:20:33 PM