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Madhya Pradesh High Court

Anku@Ankit Dangi vs The State Of Madhya Pradesh on 25 January, 2024

Author: Sunita Yadav

Bench: Sunita Yadav

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 15411 of 2023 (ANKU@ANKIT DANGI Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 25-01-2024 Parties through their counsel.

Let default as pointed out be the Registry of this Court be cured. List the case in next week.

(SUNITA YADAV) JUDGE AK/-

Signature Not Verified Signed by: ANAND KUMAR Signing time: 25-Jan-24 1:20:33 PM