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State of Andhra Pradesh - Section
Section 7 in The Andhra Pradesh Infrastructure Development Enabling Act, 2001
7. [ [Omitted by Act No. 3 of 2017, dated 19.4.2017]
***]| 7. Meetings of the Authority.- The Authority shall meet at such times and places and observe such procedure in regard to transaction of business at the meetings including the quorum of as may be provided by the regulations. |