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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(a) in The West Bengal Luxury Tax Act, 1994

(a)[ "Bureau" means the Bureau of Investigation referred to in section 7 of the West Bengal Sales Tax Act, 1994;] [[Clause (a) substituted by West Bengal Act 11 of 1995, which was earlier as under:-