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[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Tamilnadu - Subsection

Section 70(2)(d) in Tamil Nadu Slum Areas (Improvement and Clearance) Act, 1971

(d)the preparation of plans for the development of any slum area or slum clearance area and matters to be included in such plans.