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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(3)(b) in Rajasthan Co-operative Societies Rules, 2003

(b)three copies of the bye-laws as it would stand after amendment, signed by the officers duly authorised in this behalf by the society;