Section 3 in Bihar District Boards & Local Boards (Control & Management) Act, 1958
3. Repeal and saving.
(1)The Bihar District Boards and Local Boards (Control and Management) Ordinance, 1958 (Bihar Ordinance No. VI of 1958), is hereby repealed.[Substituted by Bihar Ordinance No. 73 of 1973, B.L.A. 3-53.]
