Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 412(1)] [Section 412] [Entire Act]

State of Telangana - Subsection

Section 412(1)(b) in Greater Hyderabad Municipal Corporation Act, 1955

(b)have any place where the soil or pavement has been opened or broken up fenced and guarded;