Section 5 in Securities and Exchange Board of India (Registrars to an issue and Share Transfer Agents) Regulations, 1993
5. Application to conform to the requirements.
- Subject to the provisions of sub-regulation (2) of regulation 3, any application, which is not complete in all respects and does not conform to the instructions specified in the form, shall be rejected.Provided that, before rejecting any such application, the applicant shall be given an opportunity to remove within the time specified such objections as may be indicated by the Board.
