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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 4(1)(c) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(c)a list of persons who have contributed to the share capital together with the amount contributed by each of them and the entrance fee paid by them;