Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3B] [Entire Act] State of Jammu-Kashmir - Subsection Section 3B(a) in The Egress and Internal Movement (Control) Ordinance, 2005 (a)offers any support or maintenance to such offender with the intention of facilitating the persuit of any unlawful object by him ;
