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[Cites 0, Cited by 0] [Section 91(2)] [Section 91] [Entire Act]

State of Goa - Subsection

Section 91(2)(ii) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(ii)that such vessel is manned by adequate and experienced crew, as per the relevant law for the time being in force;