Jammu & Kashmir High Court - Srinagar Bench
Alnoor English Medium Public School vs Union Territory Of J&K & Ors on 28 August, 2023
Author: Sanjay Dhar
Bench: Sanjay Dhar
S. No. 113
Supplementary matter
HIGH COURT OF JAMMU &KASHMIR AND LADAKH
AT SRINAGAR
WP(C) No. 151/2023
CM No. 220/2023
Alnoor English Medium Public School
.....Petitioner(s)
Through: Mr. M A Wani, Adv.
V/s
Union Territory of J&K & Ors. ..... Respondent(s)
Through: Ms. Nadiya Abdullah, Adv.
vice Mr. Syed Musaib, Dy. AG
CORAM:
Hon'ble Mr. Justice Sanjay Dhar, Judge.
ORDER
28.08.2023 Learned counsel for the respondents seeks and is granted four weeks time to file reply.
List on 09.10.2023.
(Sanjay Dhar) Judge SRINAGAR 28.08.2023 "Aasif