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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(2) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

(2)Duly filled and completed application form shall be submitted personally or through registered post to the office of Chief/Senior Electrical Inspector (HoD) or through online at the specified website of Government of Rajasthan and must be accompanied with required documents and fees specified by the State Government.