Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 1237 in Police Regulations, Bengal , 1943

1237. Special rates of daily allowances for boat journeys.

- When an increased daily allowance admissible under S. R. 61 of the Fundamental Rules for boat journeys in river districts is claimed for any day on which an officer halts, a certificate shall be entered in, or attached to, the bill to the effect that a boat was retained and paid for on the day in question.