Himachal Pradesh High Court
Shanta Devi And Ors. vs . State Of H.P. & Ors. on 6 May, 2022
Bench: Sabina, Satyen Vaidya
Shanta Devi and Ors. vs. State of H.P. & Ors.
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CWP No.1389 of 2019 06.05.2022 Present: Mr. Rajesh Kumar Sharma, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for respondents No.1 and 2/State.
Mr. Vinod Chauhan, Advocate, for respondents No.3 and 4.
Admitted.
In the meantime, pleadings be completed.
( Sabina ) Judge ( Satyen Vaidya ) May 6, 2022 (KS) Judge ::: Downloaded on - 07/05/2022 20:07:15 :::CIS