399. Special Criminal Intelligence Bureau elimination list. [§ 12, Act V, 1861].
- A separate list containing the eliminated names of only those classes of criminals as are given in Appendix XXXII shall be prepared by each station officer and submitted to the Superintendent's office, where a consolidated list for the whole district shall be prepared and sent direct to the officer-in-charge of the Criminal Intelligence Bureau not later than 1st February. The police-station lists shall be submitted through the Circle Inspector, who shall scrutinize them before forwarding to the Superintendent's office.
