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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(2)(iv) in Jammu and Kashmir Single Window (Industrial Investments and Business Facilitation) Act, 2018

(iv)to inform an applicant of the date on which the application was received by the Competent Authority and the date on which such application has been approved or rejected ;