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[Cites 0, Cited by 0] [Section 94(7)] [Section 94] [Entire Act]

State of Bihar - Subsection

Section 94(7)(b) in The Bihar Motor Vehicles Rules, 1992

(b)When the gear which operates the distance recording apparatus is not contained in the main part of the machine, the case of cover enclosing it shall be so made that it may be sealed either by the inset or wired on type of seal.