Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Tamilnadu - Subsection

Section 32(2) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

(2)The constitution and powers of the Boards of Studies shall be such as may be prescribed by the statutes.