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Union of India - Section

Section 17 in First Statutes of the National Institute of Design, Ahmedabad

17. Institution of fellowship, scholarships, medals, prizes etc.

- Senate may review and recommend, subject to the approval by the Governing Council, thresholds for institution of fellowships, scholarships, medal and prizes and the terms and conditions governing such awards :Provided that any fellowship, scholarship, medal, prize, which has been instituted prior to the coming into force of this Statute shall continue to be awarded subject to the terms and conditions as has been fixed prior to coming into force of this Statute.