Section 17(1)(e) in National Housing Bank (Issue And Management Of Bonds) Regulations, 1989

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Union of India - Subsection

Section 17(1)(e) in National Housing Bank (Issue And Management Of Bonds) Regulations, 1989

(e)convert the bonds of one series into those or another provided :-

(i)inter series conversion is permissible, and

(ii)the conditions governing such conversion are complied with.