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[Cites 0, Cited by 0] [Section 30(8)] [Section 30] [Entire Act]

State of Odisha - Subsection

Section 30(8)(ii) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001

(ii)For plots with narrow width (7.5 metres) zero setback may be allowed on one side with a passage of one metre on the other side.