Section 125(7) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964
(7)[ Cadets and Midshipmen whose period of training is extended on account of sickness may be eligible for an antedate of seniority as a Lieutenant, subject to approval by the Chief of the Naval Staff, in each case.] [Inserted by S.R.O. 76, dated 17th February, 1967]Section VI - Officers in the Electrical Branch on Short Service Commissions
