Rajasthan High Court - Jodhpur
Rama Ram vs Smt. Veenu Gupta on 26 March, 2019
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Writ Contempt No. 1060/2018
Rama Ram S/o Shri Poona Ram Ji, Aged About 77 Years, Village
Bheetwada, Tehsil Bali District Pali Rajasthan.
----Petitioner
Versus
1. Smt. Veenu Gupta, Secretary To The Government,
Department Of Medical And Health, Government Of
Rajasthan, Jaipur.
2. Rakesh Sharma Additional Director, Department Of
Medical And Health, Government Of Rajasthan, Jaipur.
3. Surendra Singh Shekhawat, Chief Medical And Health
Officer, District Pali, Rajasthan.
4. The State Of Rajasthan Throguh Its Principal Secretary,
Department Of Medical And Health, Government Of
Rajasthan, Jaipur.
----Respondents
For Petitioner(s) : Mr. S.S. Choudhary.
For Respondent(s) : Mr. Rajat Arora for
Mr. Karan Singh Rajpurohit, AAG.
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 26/03/2019 Learned counsel for the petitioner submits that directions issued by this Court stands complied with and, therefore, the petitioner does not want to proceed with the contempt petition.
In view of the submissions made, notices issued are discharged. The contempt petition is dismissed.
(ARUN BHANSALI),J 141-Sumit/-
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