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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of West Bengal - Subsection

Section 33(2) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(2)The service facilities offered by the clinical establishment shall be classified into following mutually exclusive categories which include: (a) Outpatient based Service Facilities; (b) Inpatient based service Facilities; (c) Pathology Laboratory service Facilities; (d) Diagnostic Imaging laboratory service Facilities.