Karnataka High Court
H.S. Raju vs State Of Karnataka on 7 June, 2022
Author: B. M. Shyam Prasad
Bench: B. M. Shyam Prasad
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 07TH DAY OF JUNE 2022
BEFORE
THE HON'BLE MR. JUSTICE B. M. SHYAM PRASAD
WRIT PETITION NO.8502 OF 2022 (CS-EL/M)
A/W.
WRIT PETITION NO.8477 OF 2022 (CS-EL/M)
IN W.P.NO.8502/2022:
BETWEEN :
1. H.S. RAJU
S/O GADDEGOWDA ALIAS SANNAIAH
AGED ABOUT 46 YEARS
2. YOGESHWAR
S/O KULLASHEKU NINGAIAH
AGED ABOUT 50 YEARS
3. SHIVALINGAIAH
S/O LINGAIAH
AGED ABOUT 63 YEARS
4. H S PUTTASWAMY
S/O N SHIVALINGE GOWDA
AGED ABOUT 56 YEARS
5. SHIVANNA
S/O CHIKKALINGAIAH
AGED ABOUT 60 YEARS
6. JAVAREGOWDA
S/O THIBBANAHALLI KARIGOWDA
AGED ABOUT 80 YEARS
2
7. H K SHIVALINGAIAH
S/O JAVAREGOWDA KEMPEGOWDA
AGED ABOUT 72 YEARS
8. CHIKKANNA
S/O MANEGAR LINGEGOWDA
AGED ABOUT 72 YEARS
9. KOMALA
W./O H S NAGARAJU
AGED ABOUT 43 YEARS
10 . Y S ANUPAMA
W/O HONNESHPRABU
AGED ABOUT 44 YEARS
11 . H B HONNESHPRABU
S/O BASAVEGOWDA
AGED ABOUT 56 YEARS
12 . H N SHIVARAMU
S/O BATELINGAIAH
AGED ABOUT 54 YEARS
13 . H H SHIVALINGAIAH
S/O HALLININGAIAH
AGED ABOUT 42 YEARS
14 . MUDDEGOWDA
S/O LALIMARI MUDDALINGEGOWDA
AGED ABOUT 58 YEARS
15. H P SUJATHA
W/O RAMAKRISHNA ALIAS
H P HONNESHPRABHU
AGED ABOUT 56 YEARS
16. H N SHIVALINGAIAH
S/O NANJUNDAIAH ALIAS SANGAPPA
AGED ABOUT 58 YEARS
3
17. CHANDRAMMA
W/O SHIVALINGAIAH
AGED ABOUT 57 YEARS
18. SHIVANNA
S/O DODDACHIKKIKARIGOWDA
AGED ABOUT 63 YEARS
19. SHIVACHENNAIAH
S/O SIDDAIAH ALIAS POSE
AGED ABOUT 48 YEARS
20. H P PARVATHAMMA
W/O H C PUTTASWAMYGOWDA
AGED ABOUT 78 YEARS
21. H K NINGARAJU
S/O BOOTHANAKEMPEGOWDA
AGED ABOUT 56 YEARS
22. DODDEGOWDA
S/O THIBBANAHALLICHIKKALINGAIAH
AGED ABOUT 62 YEARS
23. H C CHANNAIAH
S/O CHIKKSIDDAIAH
AGED ABOUT 57 YEARS
24. H Y SHIVAKUMARA
S/O YALLEGOWDA
AGED ABOUT 56 YEARS
25. H C SHIVASIDDAIAH
S/O CHIKKASIDDAHAIAH
AGED ABOUT 58 YEARS
26. H L SHIVALINGAIAH
S/O DOLLEGOWDNANINGAIAH
AGED ABOUT 63 YEARS
4
27. SHIVALINGAIAH
S/O KULLADODDAIAH
AGED ABOUT 68 YEARS
28. SHIVANNA
S/O JAVERAGOWDA
AGED ABOUT 58 YEARS
29. H K RAMU
S/O KEMPAIAH
AGED ABOUT 60 YEARS
30. H Y RAJU
S/O YALLEGOWDA
AGED ABOUT 52 YEARS
31. H B SHIVANNA
S/O BOCHEGOWDA
AGED ABOUT 63 YEARS
32. JAYAMMA
W/O H C BOCHEGOWDA
AGED ABOUT 80 YEARS
33. H P SURESH
S/O H D BOCHEGOWDA
AGED ABOUT 48 YEARS
34. H S RAMESH
S/O H C SWAMY
AGED ABOUT 45 YEARS
35. H D NAGARAJ
S/O THARATTIDODDALINGEGOWDA
AGED ABOUT 59 YEARS
36. KARIGOWDA
S/O KARIPONNEGOWDANA
JAVAREGOWDA
AGED ABOUT 63 YEARS
5
37. H B RAMACHANDRA
S/O H B BOREGOWDA
AGED ABOUT 58 YEARS
38. BHARATHI
W/O H B RAMACHANDRA
AGED ABOUT 52 YEARS
39. H R RAMASIDDAIAH
S/O RAMSIDDAIAH
AGED ABOUT 70 YEARS
40. H L SHIVANNA
S/O H L LINGEGOWDA
AGED ABOUT 76 YEARS
41. H Y THANDAVESH
S/O YELLEGOWDA
AGED ABOUT 63 YEARS
42. H C NARAYAN
S/O CHOWDEGOWDA ALIAS AIYAPPA
AGED ABOUT 67 YEARS
43. H.H.SRINIVASA
S/O H.C.HONNEGOWDA
AGED ABOUT 59 YEARS
44. H L KUMAR
S/O LINGAIAH
AGED ABOUT 45 YEARS
45. NARENDRA
S/O SIDDAPPA
AGED ABOUT 47 YEARS
46. H T SHIVAPRASAD
S/O THIMMAIAH
AGED ABOUT 59 YEARS
6
47. H J SHIVAKUMAR
S/O THANDAVESH
AGED ABOUT 56 YEARS
48. NAGARAJU H T
S/O THANDAVESH
AGED ABOUT 47 YEARS
49 . PRAKASHA H J
S/O JAVAREGOWDA
AGED ABOUT 42 YEARS
50 . MANGALAMMA
W/O H D PRAKASH
AGED ABOUT 36 YEARS
51 . H N ASHWATHA
W/O THIDIGOWNANINGEGOWA
AGED ABOUT 58 YEARS
PETITIONERS 1 TO 51 ARE
R/AT HOLALU VILLAGE
DUDDA HOBLI, MANDYA TALUK
MANDYA - 571 402
52 . G B BOMMAIAH
S/O BASAVEGOWDANA
KENCHEGOWDA
AGED ABOUT 68 YEARS
53 . RAMACHANDRA
S/O DODDEGOWDA
AGED ABOUT 65 YEARS
54 . G L KRISHNA
S/O LATE LINGAIAH
AGED ABOUT 62 YEARS
55 . BASAVARAJU
S/O LATE KARIGOWDA
7
AGED ABOUT 48 YEARS
56 . RAVINDRABABU G D
S/O DORESWAMY G B
AGED ABOUT 48 YEARS
57 . G S SHIVASWAMY
S/O SHIVAGAIAH
AGED ABOUT 64 YEARS
58 . G B SATHYANANDA
S/O G S PUTTASWAMY
AGED ABOUT 56 YEARS
59 . G B SHANKREGOWDA
S/O PUTTEGOWDA
AGED ABOUT 57 YEARS
60 . CHENNEGOWDA
S/O LATE JAVAREGOWDA
AGED ABOUT 55 YEARS
PETITIONERS 52 TO 60 ARE
R/AT GANADALU VILLAGE
DUDDA HOBLI, MANDYA TALUK
MANDYA DISTRICT - 571 402
61 . BORLINGEGOWDA
S/O NINGAIAH ALIAS MOOGAIAH
AGED ABOUT 68 YEARS
62 . S K SHANKREGOWDA
S/O LINGEGOWDA
AGED ABOUT 64 YEARS
63 . S DODDACHENNEGOWDA
S/O CHENNEGOWDA
AGED ABOUT 66 YEARS
64 . B MOHAN
8
S/O S K BOREGOWDA
AGED ABOUT 63 YEARS
65 . CHIKKATHAYAMMA
W/O S K BOREGOWDA
AGED ABOUT 63 YEARS
PETITIONERS 61 TO 65
ARE R/AT SHAMBUNAHALLI VILLAGE
DUDDA HOBLI, MANDYA TALUK
MANDYA DISTRICT - 571 402
66 . N NINGARAJU
S/O MANCHEGOWDA
AGED ABOUT 56 YEARS
R/AT B HOSWAHALLI VILLAGE
DUDDA HOBLI, MANDYA TALUK
MANDYA DISTRICT - 571 402
67 . GOVINDEGOWDA
S/O VENKATEGOWDA
AGED ABOUT 49 YEARS
R/AT B HOSAHALLI VILLAGE
DUDDA HOBLI , MANDYA TALUK
MANDYA DISTRICT - 571 402
68 . Y JOGIGOWDA
S/O JOGIGOWDA ALIAS MOTEGOWDA
AGED ABOUT 62 YEARS
R/AT KURIKOPPALU VILLAGE
DUDDA HOBLI,
MANDYA TALUK AND DISTRICT - 571 402
69 . PRASANNA
S/O MARIYAMMANAJOGIGOWDA
AGED ABOUT 48 YEARS
70 . K M BALAKRISHNA
S/O JOGIGOWDA
AGED ABOUT 57 YEARS
9
71 . C J JOGIGOWDA
S/O KUSUMIJOGIGOWDA
AGED ABOUT 56 YEARS
72 . C J SURENDRA
S/O C J JAVERGOWDA
AGED ABOUT 57 YEARS
73 . G C MANJULA
W/O LATE VIJENDRA
AGED ABOUT 47 YEARS
74 . C S JAGADISH
S/O LATE SHIVANNA
AGED ABOUT 46 YEARS
75 . B K HEMA
W/O C J SURENDRA
AGED ABOUT 50 YEARS
PETITIONER 69 TO 75
ARE R/AT CHANDAGALU VILLAGE
DUDDA HOBLI, MANDYA TALUK
MANDYA DISTRICT - 571 402
76 . M C JAYARAMU
S/O LATE CHENNAIAH
AGED ABOUT 58 YEARS
77 . SUMATHI
D/O B C SIDDAKKA
AGED ABOUT 34 YEARS
78 . M S KRISHNA
S/O M C SHIVARAMEGOWDA
AGED ABOUT 40 YEARS
79 . SARASWATHI
W/O THIMMAIAH
AGED ABOUT 45 YEARS
10
80 . THAMMAIAH
S/O BOCHEGOWDA
AGED ABOUT 56 YEARS
81 . H K JNANAMURTHY
S/O M P KRISHNAPPA
AGED ABOUT 63 YEARS
82 . C RAJANNA
S/O CHENNAIAH,
AGED ABOUT 60 YEARS
83 . M B RAJANNA
S/O DOLLEGOWDA,
AGED ABOUT 67 YEARS,
84 . G M LAKSHMIDEVI
W/O M.B.RAJANNA,
AGED ABOUT 58 YEARS
85 . LELAVATHI
W/O CHENNAPPA,
AGED ABOUT 52 YEARS
PETITIONER 76 TO 85
R/AT H.MALLIGERE VILLAGE
DUDDA HOBLI, MANDYA TALUK
MANDYA - 571 402
86 . S YOGANANDA
S/O K. SIDDAIAH,
AGED ABOUT 65 YEARS,
87 . G N NAGAMMA
W/O NAGARAJU,
AGED ABOUT 50 YEARS
88 . KAMALAMMA
W/O RAMAKRISHNE GOWDA,
11
AGED ABOUT 50 YEARS,
89 . RAMAKRISHNEGOWDA
S/O RAMEGOWDA,
AGED ABOUT 60 YEARS,
90 . SARASWATHI
W/O SHIVALINGAIAH,
AGED ABOUT 34 YEARS,
91 . SHIVALINGAIAH
S/O CHIKKALINGEGOWDA,
AGED ABOUT 60 YEARS,
92 . S R SHANKAREGOWDA
S/O RAMEGOWDA,
AGED ABOUT 50 YEARS,
PETITONER 86 TO 92
ARE R/AT SAMPAHALLI VILLAGE
DUDDA HOBLI, MANDYA TALUK
MANDYA - 571 402
93 . M L BORALINGEGOWDA
S/O LINGEGOWDA,
AGED ABOUT 75 YEARS
94 . BORALINGEGOWDA
S/O JAVAREGOWDA,
AGED ABOUT 80 YEARS,
95 . M B HARSHA
S/O M.J. BORALINGEGOWDA,
AGED ABOUT 45 YEARS
PETITIONER 93 TO 95 ARE
RESIDING AT MODECHAKANAHALLI VILLAGE
DUDDA HOBLI, MANDYA TALUK
MANDYA DISTRICT - 571 402.
12
96 . JAYAMMA
W/O G.B.SIDDAIAH,
AGED ABOUT 75 YEARS
97 . H S NAGARAJU
S/O PEECHESIDDIAH
AGED ABOUT 45 YEARS,
98 . H B NAGARAJU
S/O BOCHEGOWDA,
AGED ABOUT 60 YEARS
99 . H B DODDEGOWDA
S/O CHIKKABOCHEGOWDA,
AGED ABOUT 58 YEARS
100. LAKSHMI
W/O NARASHIMMEGOWDA,
AGED ABOUT 48 YEARS
101. K DEVARAJU
S/O KARIYAPPA,
AGED ABOUT 35 YEARS
102 . G N KEMPEGOWDA
S/O LATE NINGAIAH,
AGED ABOUT 65 YEARS
103 . G S SHANKAR
S/O SIDDAIAH,
AGED ABOUT 53 YERS,
104 . G K LOKESH
S/O G.S. KEMPEGOWDA,
AGED ABOUT 44 YEARS
105. G K SUDARSHAN
S/O G N KEMPEGOWDA,
AGED ABOUT 42 YEARS
106 . G P POORNACHANDRA
13
S/O G K PUTTASWAMY,
AGED ABOUT 43 YEARS
107 . VENKATESH
S/O TIRUMALEGOWDA,
AGED ABOUT 50 YEARS
108 . G S KRISHNA
S/O DODDAIAH,
AGED ABOUT 50 YEARS,
109 . M B SINGEGOWDA
S/O THIMMEGOWDA,
AGED ABOUT 65 YEARS
110. G M MADHUKUMAR
S/O MRISIDDEGOWDA
AGED ABOUT 40 YEARS,
111 . RAMESH
S/O VENKATAIAH
AGED ABOUT 54 YEARS,
112 . KAMALAMMA
W/O LATE GOVINDEGOWDA
AGED ABOUT 61 YEARS
113 . VENKATESH G
S/O GOVINDEGWDA
AGED ABOUT 40 YEARS,
114. G S SHANKAREGOWDA
S/OSIDDEGOWDA
AGED ABOUT 65 YEARS,
115. G D NAGARAJU
S/O DODDAHANUMEGOWDA
AGED ABOUT 62 YEARS,
116. G L JAYARAMU
14
S/O HONNAIAH
AGED ABOUT 56 YEARS,
117. G D KRISHNA
S/O DODDATHAMMAIAH
AGED ABOUT 51 YEARS,
118 . G K NAGARAJU
S/OG T KULLEGOWDA
AGED ABOUT 53 YEARS,
119 . G M RAMAKRISHNA
S/O G T MARIGOWDA
AGED ABOUT 56 YEARS
120. BETTEGOWDA
S/O HONNAGIRIGOWDA
AGED ABOUT 45 YEARS,
121. G S KUMAR
S/O HONAGIRIGOWDA
AGED ABOUT 42 YEARS,
122 . G T MARITHIMMEGOWDA
S/O THIMMEGOWDA
AGED ABOUT 64 YEARS,
123. G C NAGARAJ
S/O CHOWDAIAH
AGED ABOUT 55 YEARS,
124. SATHISH G D
S/O DODDAMARIGOWDA
AGED ABOUT 51 YEARS,
125 . G K VENKATESH
S/O KALEGOWDA
AGED ABOUT 58 YEARS,
126 . G K SHIVANNA
S/O KALAIAH
15
AGED ABOUT 55 YEARS,
127 . RAKSHITA G S
S/O G D NAGARAJ
AGED ABOUT 32 YEARS,
128 . MAAHDEVAMMA
W/O SAHNKAREGOWDA
AGED ABOUT 58 YEARS
129 . GEETHA
W/O G K JAYASWAMY
AGED ABOUT 45 YEARS,
130. SHIVANNA G K
S/O KEMPAIA @ CHIKKAMARIGOWDA
AGED ABOUT 48 YEARS,
131 . DEVARAJU G
S/O KEMPEGOWDA
AGED ABOUT 51 YEARS
132. G C HANUMEGOWDA
S/O CHIKKAHANUMEGOWDA
AGED ABOUT 52 YEARS,
133. SAROJAMMA G S
W/O KEMPEGOWDA
AGED ABOUT 62 YEARS,
134. S K CHANDRAVATHI
W/O G N CHANDRASHEKARA
AGED ABOUT 56 YEARS,
135. RAGHAVENDRA G M
S/O MARITHIMMEGOWDA G T
AGED ABOUT 46 YEARS,
136. SANTHOSH B.R
S/O RAMANNA G.T
16
137. SURESH G P
S/O CHENNEGOWDA
R/AT GORAVALE VILLAGE
138. NAYANA C.J
W/O G.C SURESHA
139. YOGANANDA G H
S/O LATE CHIKKAHANUMEGOWDA
140. G.K. JAYASWAMY
S/O LATE KALAIAH
AGED ABOUT 54 YEARS
141. PANKAJA G.S
W/O NAGESH G H
AGED ABOUT 47 YEARS
142 . NITHIN GOWDA
S/O G.K. JAYASWAMY
AGED ABOUT 26 YEARS
143. BHAGYALAKSHMI
W/O JAYARAM G T
AGED ABOUT 58 YEARS
144. NAGARATHNA
W/O G.K. RAMALINGEGOWDA
AGED ABOUT 50 YEARS
145. PUTTASWAMY G K
S/O LATE KEMPEGOWDA
AGED ABOUT 62 YEARS
146. SHIVAKUMAR G.M
S/O MALINGIAH
AGED ABOUT 48 YEARS
147. RAJANNA G K
S/O KEMPEGOWDA
17
AGED ABOUT 65 YEARS
148. CHENNEGOWDA G L
S/O LINGEGOWDA
AGED ABOUT 47 YEARS
149. RAMLINGU
S/O HUCCHAIAH
AGED ABOUT 55 YEARS
150. KRISHNA KUMAR G S
S/O SIDDEGOWDA
AGED ABOUT 52 YEARS
151. SIDDEGOWDA G.S
S/O SIDDEGOWDA ALIAS DODDAHATTI
KALEGOWDA
AGED ABOUT 51 YEARS
152. CHANDRASHEKARA G D
S/O DODDAHANUMEGOWDA
AGED ABOUT 50 YEARS
153. KRISHNA G J
S/O JAVAREGOWDA
AGED ABOUT 53 YEARS
154. PUTTASWAMY G H
S/O HONNAIAH
AGED ABOUT 58 YEARS
155. RAMALINGEGOWDA G.K
S/O KEMPEGOWDA
AGED ABOUT 60 YEARS
156. JAYARAMU G.T
S/O THIMMEGOWDA
AGED ABOUT 60 YEARS
157. BHAGYA G.K
18
W/O RENUKAPPA
AGED ABOUT 57 YEARS
158. SANDEEPA G R
S/O BHAGYAMMA
AGED ABOUT 33 YEARS
159. SUPRIYA
W/O SIDDARAMU
AGED ABOUT 52 YEARS
160. SAVITHA G S
W/O G.N.ASHOKA
AGED ABOUT 38 YEARS
161. KEMPEGOWDA
S/O MARITHIMMEGOWDA
AGED ABOUT 62 YEARS
162. JAYARAMA G D
S/O DODDAHANUMEGOWDA
AGED ABOUT 60 YEARS
163. G.K. NINGEGOWDA
S/O KEMPEGOWDA
AGED ABOUT 62 YEARS
164. PUSHPALATHA
W/O NINGEGOWDA G K
AGED ABOUT 55 YEARS
165. PRAKASH G T
S/O THAMMANNA
AGED ABOUT 55 YEARS
PETITIONER 96 TO 165
ARE R/AT GORAVALE VILLAGE,
DUDDA HOBLI,
MANDYA TALUK
MANDYA DISTRICT-571 402
19
166. SHANKAREGOWDA
S/O LATE MARIGOWDA
AGED ABOUT 58 YEARS
R/AT NO.2416, 2ND CROSS,
MARIGOWDA EXTENSION
MANDYA-571 401
167. SHIVAKUMAR
S/O LINGAIAH
AGED ABOUT 40 YEARS,
R/AT BANKANAHALLI DUDDA HOBLI
MANDYA TALUK
MANDYA DISTRICT-571 402
168 . MAHENDRA N
S/O LATE NARASIMHEGOWDA
AGED ABOUT 42 YEARS,
R/AT GUNNAYAKANAHALLI VILLAGE,
DUDDA HOBLI
MANDYA TALUK
MANDYA DISTRICT-571 402
169. CHANNAMMA
W/O LINGEGOWDA
AGED ABOUT 68 YEARS,
R/AT GUNNAYAKANAHALLI VILLAGE,
DUDDA HOBLI, MANDYA TALUK
MANDYA DISTRICT-571402
170. RAMESHA H J
S/O JULAPPA
AGED ABOUT 53 YEARS
R/AT B HATNA
DUDDA HOBLI, MANDYA TALUK
MANDYA DISTRICT-571 402
171. VASU S P
S/O S P CHIKKBORAIAH
AGED ABOUT 55 YEARS
20
172. RAMAKRISHNA S
S/O SIDDEGOWDA G S
AGED ABOUT 54 YEARS
173. KRISHNEGOWDA G S
S/O SIDDEGOWDA G S
AGED ABOUT 52 YEARS
174. SHANKARA K J
S/O KYATHEGOWDA
AGED ABOUT 55 YEARS
175. THAMEMGOWDA
S/O SIDDEGOWDA
AGED ABOUT 52 YEARS
176. SHIVARAMU S K
S/O KYATHAIAH
AGED ABOUT 54 YEARS
PETITIONER 171 TO 176 ARE
R/AT SHIVALLI VILLAGE,
DUDDA HOBLI, MANDYA TALUK
MANDYA DISRICT-571 402
177. K RAVISHANKAR
S/O B N KEMPEGOWDA
AGED ABOUT 55 YEARS
R/ATDUDDA
DUDDA HOBLI, MANDYA TALUK
MANDYA DISRICT-571402
178. BASAVARAJU
S/O DODDABASAVEGOWDA
AGED ABOUT 50 YEARS
179. BASAVARAJU H M
S/O LATE MARIGOWDA
AGED ABOUT 57 YEARS
21
180. NINGAPPA
S/O CHIKKACHANNANJAVAREGOWDA
AGED ABOUT 55 YEARS
PETITIONER 178 TO 180 ARE
R/AT HULLENAHALLI VILLAGE,
DUDDA HOBLI, MANDYA TALUK
MANDYA DISRICT-571 402
181. DEVARAJ H D
S/O DEVEGOWDA
AGED ABOUT 55 YEARS
R/AT HADYA VILLAGE,
DUDDA HOBLI, MANDYA TALUK
MANDYA DISRICT-571 402
182. SHANKAREGOWDA
S/O THANDEGOWDA
AGED ABOUT 54 YEARS
R/AT KEBBAHALLI VILLAGE,
DUDDA HOBLI, MANDYA TALUK
MANDYA DISRICT-571402
183. JAVARAPPA
S/O LAKKAIAH
AGED ABOUT 68 YEARS
R/AT MARADIPURA VILLAGE,
DUDDA HOBLI, MANDYA TALUK
MANDYA DISRICT-571 402
184. ATHMANANDA P S
AGED ABOUT 54 YEARS
R/AT PURADAKOPPLU,
DUDDA HOBLI, MANDYA TALUK
MANDYA DISRICT-571402
185. MANCHEGOWDA
S/O MANCHEGOWDA
AGED ABOUT 46 YEARS
22
186. PRAKASH B P
S/O B H PAPEGOWDA
AGED ABOUT 52 YEARS
187. JAYASHANKARA B M
S/O MANCHEGOWDA
AGED ABOUT 45 YEARS
188. KUMARA B K
S/O KULLEGOWDA
AGED ABOUT 44 YEARS
189. CHANNEGOWDA B N
S/O MOLLENINGEGOWDA
AGED ABOUT 58 YEARS
190. NANJUNDEGOWDA B R
S/O LATE RAMACHANDRAPPA B K
AGED ABOUT 38 YEARS
191. NAVEENA B P
S/O PUTTASWAMY B M
AGED ABOUT 32 YEARS
192. RAMEGOWDA B N
S/O NINGEGOWDA
AGED ABOUT 55 YEARS
193. SWAMY B K
S/O NINGAIAH @ KENCHAIAH
AGED ABOUT 44 YEARS
194. MANJUNATHASWAMY B L
S/O LINGAIAH @ THAVALLAPPA
AGED ABOUT 46 YEARS
195. CHANDRASHEKARA B H
S/O HUCCEHGOWDA
AGED ABOUT 45 YEARS
PETITONER 185 TO 195
23
ARE R/AT BILLIDEGALU VILLAGE
KERAGODU HOBLI, MANDYA TALUK
MANDYA DISRICT-571 402
196. SRINIVASA
S/O BETTEGOWDA
AGED ABOUT 52 YEARS
197. CHELUVARAJU
S/O BETTEGOWDA
AGED ABOUT 54 YEARS
198. CHIKKATHAYAMMA
W/O BETTEGOWDA
AGED ABOUT 48 YEARS
199. VIJAYAKUMAR
S/O LATE PAPANNA
AGED ABOUT 46 YEARS
200. NAGANNA D
S/O ANGADIDASEGOWDA
AGED ABOUT 52 YEARS
201. NAGARAJU H V
S/O ANGADIDASEGOWDA
AGED ABOUT 52 YEARS
202. PUSHPALATH B C
W/O H M NAGARAJU
AGED ABOUT 48 YEARS
203. NAGARAJU H S
S/O SIDDAIAH
AGED ABOUT 55 YEARS
204. BETTEGOWDA H V
S/O BETTEGOWDA
AGED ABOUT 54 YEARS
24
205. KEMPACHARI H V
VENKATACHARI
AGED ABOUT 53 YEARS
206. MAHADEVU S
S/O SIDDAIAH
AGED ABOUT 55 YEARS
207. RAMACHANDREGOWDA
S/O SOLLEBYREGOWDA
AGED ABOUT 54 YEARS
208. SHANKAREGOWDA H B
S/O GENDANABYRAIAH (ANGADI)
AGED ABOUT 57 YEARS
209. SOMMEGOWDA
S/O SOLLEBYREGOWDA
AGED ABOUT 52 YEARS
210. KRISHNEGOWDA H B
S/O SOLLEBYREGOWDA
AGED ABOUT 56 YEARS
211. REKHA
W/O RAMACHANDRAGOWDA
AGED ABOUT 52 YEARS
212. MADEGOWDA
S/O SOLLEBYREGOWDA
AGED ABOUT 55 YEARS
PETITIONER 196 TO 212
ARE R/AT HULIVANA VILLAGE
KERAGODU HOBLI, MANDYA TALUK
MANDYA DISRICT-571 402
213. SIDDARAJU B S
S/O PATEL SIDDEGOWDA
AGED ABOUT 60 YEARS
25
214. G GURURAJ
S/O BORAMMA
AGED ABOUT 61 YEARS
215. NAGANNA B H
S/O LATE HUCHEGOWDA
AGED ABOUT 62 YEARS
216. HUCHEGOWDA B S
S/O LATE SIDDEGOWDA
AGED ABOUT 58 YEARS
217. PREMA K C
W/O B R SIDDARAMU
AGED ABOUT 62 YEARS
PETITIONER 213 TO 217 ARE
R/AT DODDABANASAVADI VILLAGE
KERAGODU HOBLI, MANDYA TALUK
MANDYA DISRICT-571 402
218. PANCHALINGU
S/O BILIGOWDA
AGED ABOUT 58 YEARS
219. PRAKASH
S/O KARIGOWDA
AGED ABOUT 60 YEARS
PETITIONER 218 & 219 ARE
R/AT CHIKKABANASAVADI VILLAGE
KERAGODU HOBLI, MANDYA TALUK
MANDYA DISRICT-571 402
220. SRINIVASA H K
S/O KARIGOWDA
AGED ABOUT 65 YEARS
221. MAHESHA H S
S/O H K SRINIVASEGOWDA
AGED ABOUT 48 YEARS
26
222. PRASANNAKUMAR H S
S/O H K SRINIVASEGOWDA
AGED ABOUT 44 YEARS
PETITIONER 220 TO 222
ARE R/AT HONNAYAKANAHALLI VILLAGE,
KERAGODU HOBLI, MANDYA TALUK
MANDYA DISTRICT-571 402
223. BASAVARAJU C
S/O LATE BASAVEGOWDA
AGED ABOUT 59 YEARS
224. NAGARAJU C B
S/O BOMMEGOWDA
AGED ABOUT 62 YEARS
225. C A JAYASHANKAR
S/O ANKEGOWDA
AGED ABOUT 48 YEARS
226. CHANDRASHEKAR C L
S/O LATE LAKSHMEGOWDA
AGED ABOUT 50 YEARS
227. ANANDA
S/O LATE BOMMEGOWDA
AGED ABOUT 47 YEARS
228. NAGARAJU C L
S/O LINGEGOWDA
AGED ABOUT 63 YEARS
229. SRINIVASHA C M
S/O MAYIGAIAH
AGED ABOUT 49 YEARS
230. GOWRAMMA
W/O C L CHANDRASHEKAR
AGED ABOUT 42 YEARS
27
PETITIONER 223 TO 230 ARE
R/AT CHAMALAPURA VILLAGE,
KERAGODU HOBLI, MANDYA TALUK
MANDYA DISTRICT-571402
231. SHANKAR H M
S/O H K MANCHAIAH
AGED ABOUT 45 YEARS
232. DEVARAJ H C
S/O DEVIKALANACHANNIAH
AGED ABOUT 55 YEARS
233. SAVITHRAMMA
W/O DEVARAJU
AGED ABOUT 51 YEARS
234. KEMPAIAH B T
S/O THOPEGOWDA
AGED ABOUT 68 YEARS
R/AT JIGUNDIPATNA VILLAGE,
KERAGODU HOBLI, MANDYA TALUK
MANDYA DISTRICT-571 402
235. JAVAREGOWDA B S
S/O KARIVENKATANASIDDARAMAIAH
AGED ABOUT 48 YEARS
R/AT HOSABOODANU
KASABA HOBLI, MANDYA TALUK
MANDYA DISTRICT-571402
236. PRAKASH S P
S/O PUTTASWAMYGOWDA
AGED ABOUT 56 YEARS
R/AT VIDHYANAGARA, MANDYA TALUK
MANDYA DISTRICT-571 402
237. PUTTASWAMY C B
S/O BASAVEGOWDA
AGED ABOUT 57 YEARS
28
R/AT CHANDAGALU,
DUDDA HOBLI, MANDYA TALUK
MANDYA DISTRICT-571 402
238. NAGARAJU T
S/O CHIKKABORAIAH
AGED ABOUT 62 YEARS
R/AT HANAKERE, KASABA HOBLI
MANDYA TALUK
MANDYA DISTRICT-571402
239. CHANDRA H T
S/O THIMMAIAH
AGED ABOUT 52 YEARS
R/AT HANAKERE KASABA HOBLI
MANDYA TALUK
MANDYA DISTRICT-571402
240. DEVANANDA B P
S/O B K PUTTASWAMY
AGED ABOUT 44 YEARS
R/AT HALEBOODANUR
MANDYA TALUK
MANDYA DISTRICT-571 402
241. RAJU
S/O CHIKKSIDDAIAH
AGED ABOUT 50 YEARS
R/AT HALEBOODNUR
KASABA HOBLI
MANDYA TALUK
MANDYA DISTRICT-571 402
242. DEVARAJU T (PATELA)
S/O LATE THAMMAIAH
AGED ABOUT 60 YEARS
R/AT CHIKKABALLI
BASARALU HOBLI, MANDYA TALUK
MANDYA DISTRICT-571402
243. H N LINGARAJU
29
S/O LATE NATHEGOWDA
AGED ABOUT 57 YEARS
R/AT HALLEGERE VILLAGE
BASARALU HOBLI
MANDYA TALUK
MANDYA DISTRICT-571402
244. SRINIVAS
S/O GOVINDEGOWDA
AGED ABOUT 51 YEARS
R/AT ARASHINAGERE BASARALU
MANDYA TALUK
MANDYA DISTRICT-571 402
245. KRISHNEGOWDA D K
S/O DODDAKARIGOWDA
AGED ABOUT 56 YEARS
R/AT DYAPASANDRA BASARALU
MANDYA TALUK
MANDYA DISTRICT-571 402
246. SHANKAREGOWDA
S/O LINGEGOWDA
AGED ABOUT 57 YEARS
R/AT CHALLANAYAKANAHALLI
BASARALU, MANDYA TALUK
MANDYA DISTRICT-571 402
247. NAGARAJU K K
S/O KALAIAH
AGED ABOUT 49 YEARS
R/AT KAGEHALLADADODDI KASABA
MANDYA TALUK
MANDYA DISTRICT-571402
248. RAJENDRA K S
S/O K B SHIVANNA
AGED ABOUT 45 YEARS
R/AT KAGEHALLADADODDI
KASABA MANDYA TALUK
30
MANDYA DISTRICT-571402
249. NAGAIAH K M
S/O MOLLEMAYIGAIAH
AGED ABOUT 58 YEARS
R/AT KAGEHALLADADODDI
KASABA HOBLI, MANDYA TALUK
MANDYA DISTRICT-571402
250. SAVITHRI
W/O SWAMY
AGED ABOUT 53 YEARS
RESIDING AT KAGEHALLADADODDI
KASABA, MANDYA TALUK
MANDYA DISTRICT-571 402
251. CHIKKAMADAIAH
S/O KEMPAIAH
AGED ABOUT 54 YEARS
RESIDING AT JAVANEGOWDANADODDI
KASABA, MANDYA TALUK
MANDYA DISTRICT-571402
252. PREMA K
W/O RAMANNA
AGED ABOUT 54 YEARS
RESIDING AT JAVANEGOWDANADODDI
KASABA, MANDYA TALUK
MANDYA DISTRICT-571402
253. PADAMMA
W/O KEMPAIAH
AGED ABOUT 56 YEARS
RESIDING AT JAVANEGOWDANADODDI
KASABA, MANDYA TALUK
MANDYA DISTRICT-571 402
254. RAJASHEKARA B C
S/O B K CHIKKASWAMY
AGED ABOUT 49 YEARS
31
RESIDING AT HOSABOODANUR
KASABA HOBLI, MANDYA TALUK
MANDYA DISTRICT-571402
255. CHOWDIAAH
S/O CHOWDAIAH
AGED ABOUT 60 YEARS
RESIDING AT KOMMERAHALLI
KASABA, MANDYA TALUK
MANDYA DISTRICT-571 402
256. SHIVANNA K
S/O KEMPEGOWDA
AGED ABOUT 8 YEARS
RESIDING AT KOMMERAHALLI
KASABA, MANDYA TALUK
MANDYA DISTRICT-571 402
257. SAVITHA H B
W/O SHIVANNA
AGED ABOUT 51 YEARS
RESIDING AT KOMMERAHALLI
KASABA, MANDYA TALUK
MANDYA DISTRICT-571 402
258. RAMESH L
S/O H C LINGEGOWDA
AGED ABOUT 50 YEARS
RESIDING AT HONAGANAHALLI
KASABA, MANDYA TALUK
MANDYA DISTRICT-571402
259. YOGENDRA H S
S/O SIDDAIAH @ PEETHAIAH
AGED ABOUT 52 YEARS
RESIDING AT HONAGANAHALLI
KASABA, MANDYA TALUK
MANDYA DISTRICT-571402
260. BORELINGAIAH @ CHIKKANNA
32
S/O DODDAPUTEEGOWDA
AGED ABOUT 60 YEARS
RESIDING AT PANAKANAHALLI
KASABA, MANDYA TALUK
MANDYA DISTRICT-571402
261. RAMANNA
S/O SIDDAIAH @ THAMAIAH
AGED ABOUT 57 YEARS
RESIDING AT PANAKANAHALLI
KASABA, MANDYA TALUK
MANDYA DISTRICT-571402
262. MANJU K S
S/O SIDDAPPA
AGED ABOUT 35 YEARS
RESIDING AT KONANNAHALLI
KASABA, MANDYA TALUK
MANDYA DISTRICT-571402
263. RAVI S R
S/O RAMANNA
AGED ABOUT 46 YEARS
RESIDING AT SATHNUR
KASABA, MANDYA TALUK
MANDYA DISTRICT-571 402
264. CHANDRASHEKAR
S/O SHIVANNA
AGED ABOUT 47 YEARS
RESIDING AT SATHNUR
KASABA, MANDYA TALUK
MANDYA DISTRICT-571402
265. SHIVANNA C
S/O CHIKKACHANNEGOWDA
AGED ABOUT 62 YEARS
RESIDING AT SATHNUR
KASABA, MANDYA TALUK
MANDYA DISTRICT-571402
33
266. MURALIDHARA G S
S/O G D SRINIVASA
AGED ABOUT 46 YEARS
RESIDING AT GOPALAPURA
KASABA, MANDYA TALUK
MANDYA DISTRICT-571402
267. RAMPRASAD G S
S/O G D SRINIVASEGOWDA
AGED ABOUT 44 YEARS
RESIDING AT GOPALAPURA
KASABA, MANDYA TALUK
MANDYA DISTRICT-571402
268. PUNYAVATHI
W/O MURLIDHARA G S
AGED ABOUT 30 YEARS
RESIDING AT GOPALAPURA HOBLI
KASABA, MANDYA TALUK
MANDYA DISTRICT-571402
269. LAKSHMAMMA
W/O G D SRINIVASEGOWDA
AGED ABOUT 62 YEARS
RESIDING AT GOPALAPURA HOBLI
KASABA, MANDYA TALUK
MANDYA DISTRICT-571402
270. T S REVANNA
S/O SHIVALINGHAIAH
AGED ABOUT 48 YEARS
RESIDING AT TANDASANAHALLI
KASABA, MANDYA TALUK
MANDYA DISTRICT-5714 02
271. DASEGOWDA
S/O PURUSANA CHIKKATHIMMEGOWDA
AGED ABOUT 70 YEARS
34
272. K.HOMBALEGOWDA
S/O KARIKEMPEGOWDA
AGED ABOUT 65 YEARS,
273. PUTTASWAMY
S/O BAKKEGOWDA
AGED ABOUT 70 YEARS,
274. K.C.NAGARAJU
S/O CHANNEGOWDA
AGED ABOUT 60 YEARS,
275. K.S.CHANAPPA
S/O GORAKANASIDDAIAH
AGED ABOUT 62 YEARS,
276 . VEERAPPA
S/O EREGOWDA,
AGED ABOUT 75 YEARS,
277. K.R.RAJENDRA
S/O RANGEGOWDARA RAMAIAH
AGED ABOUT 42 YEARS,
278. K.B.KRISHNA
S/O BYRASHEETY
AGED ABOUT 50 YEARS,
279. K.S.KANTHARAJU
S/O SIDDAIAH
AGED ABOUT 50 YEARS,
280. K.R.CHANDRASHEKARA
S/O RANGEGOWDARA RAMEGOWDA
AGED ABOUT 60 YEARS,
281. SHANKARAMMA
W/O LATE CHANNEGOWDA,
AGED ABOUT 72 YEARS,
35
282. BHAGYAMMA
W/O LATE H SHIVARAMU
AGED ABOUT 55 YEARS,
283. K.M.SHANKARA
S/O MANCHEGOWDA @ PUTTALINGI KARIYA
AGED ABOUT 52 YEARS,
284. UMA
W/O K.M.SHANKARA
AGED ABOUT 48 YEARS,
285. K.R.NAGARAJU
S/O K.M.RAMEGOWDA
AGED ABOUT 50 YEARS,
286. CHIKKAMANCHEGOWDA
S/O MANCHEGOWDA
AGED ABOUT 60 YEARS,
287. H.R.SUNITHA
W/O K.R.NAGARAJU
AGED ABOUT 48 YEARS,
288. K.S.JAYARAMMU
S/O SIDDAIAH @ GORAKANA SIDDAIAH
AGED ABOUT 60 YEARS,
289. G.N.LAKSHMI
W/O K.KRISHNA
AGED ABOUT 60 YEARS,
290. K.S.SAVITHRAMMA
W/O K.KANDAIAH
AGED ABOUT 55 YEARS,
291. K.R.CHANDRU
S/O LATE K.M.RAMALINGEGOWDA
AGED ABOUT 65 YEARS,
36
PETITIONER 271 TO 291 ARE
R/AT KEELARA VILLAGE,
KERAGODU HOBLI, MANDYA TALUK,
MANDYA DISTRICT-571 402
292. K.RAJALAKSHMI
W/O H.P.RAMAIAH
AGED ABOUT 50 YEARS,
R/AT ALAKERE,
KERAGODU HOBLI, MANDYA TALUK
MANDYA DISTRICT-571 402
293. D.L.LINGAIAH
S/O LINGEGOWDA,
AGED ABOUT 60 YEARS,
R/AT DANAYAKANAPURA VILLAGE,
KERAGODU HOBLI, MANDYA TALUK,
MANDYA DISTRICT-571 402
294. E.R.YOGESH
S/O RAMEGOWDA
AGED ABOUT 44 YEARS,
R/AT ECHAGERE VILLAGE,
KERAGODU HOBLI, MANDYA TALUK
MANDYA DISTRICT-571 402
295. IKKALAKKI RAMALINGAIAH
S/O IKKALAKKI JAVAREGOWDA
AGED ABOUT 70 YEARS,
R/AT HOSAHALLI VILLAGE,
MANDYA TALUK, MANDYA DISTRICT-571 402
296. SAVITHRAMMA
W/O IKKALAKKI RAMALINGAIAH
AGED ABOUT 62 YEARS,
R/AT HOSHALLI VILLAGE,
MANDYA TALUK, MANDYA DISTRICT-571402
297. PUTTASWAMMY
S/O BOREGOWDA
37
AGED ABOUT 60 YEARS,
R/AT HOSHALLI VILLAGE,
MANDYA TALUK
MANDYA DISTRICT-571402
298. K.SIDDEGOWDA
S/O KULLEGOWDA
AGED ABOUT 58 YEARS,
R/AT MOTHALLI VILLAGE,
KOTHATHI MANDYA TALUK,
MANDYA DISTRICT-571 402
299. D NAGESH
S/O DODDATHAMMIAH
AGED ABOUT 48 YEARS
RESIDING AT HANIYAMBADI VILLAGE
KOTHATHI HOBLI, MANDYA TALUK,
MANDYA DISTRICT 571402
300. H N PUTTASWAMY
S/O NINGEGOWDA
AGED ABOUT 55 YEARS
RESIDING AT HANIYAMBADI VILLAGE
KOTHATHI HOBLI, MANDYA TALUK,
MANDYA DISTRICT 571402
301. D NINGAIAH
S/O DASEGOWDA
AGED ABOUT 55 YEARS
RESIDING AT HANIYAMBADI VILLAGE
KOTHATHI HOBLI, MANDYA TALUK,
MANDYA DISTRICT 571402
302. SAVITHA
W/O PUTTASWAMY H N
AGED ABOUT 42 YEARS
RESIDING AT HANIYAMBADI VILLAGE
KOTHATHI HOBLI, MANDYA TALUK
MANDYA DISTRICT 571402
38
303. BASAVARAJU
S/O BASAVEGOWDA
AGED ABOUT 52 YEARS
RESIDING AT HALUVADI VILLAGE
KOTHATHI HOBLI, MANDYA TALUK]
MANDYA DISTRICT 571402
304. T C SURESH
S/O LINGEGOWDA
AGED ABOUT 52 YEARS
RESIDING AT TAGGAHALLI VILLAGE
KOTHATHI HOBLI, MANDYA TALUK
MANDYA DISTRICT 571402
305. M NAGESH
S/O MANCHEGOWDA
AGED ABOUT 48 YEARS
RESIDING AT CHEERANAHALLI VILLAGE
KOTHATHI HOBLI, MANDYA TALUK
MANDYA DISTRICT 571402
306 . M K PUTTASWAMMY
S/O KEMPEGOWDA
AGED ABOUT 45 YEARS
RESIDING AT MANGALA, KOTHATHI HOBLI
MANDYA TALUK
MANDYA DISTRICT 571402
307. GIRISH
S/O KALEGOWDA
AGED ABOUT 52 YEARS
RESIDING AT MANGALA, KOTHATHI HOBLI
MANDYA TALUK
MANDYA DISTRICT 571402
308. BORAIAH @ GANGAIAH
S/O KALEGOWDA
AGED ABOUT 58 YEARS
RESIDING AT YATHAGADAHALLI
KOTHATHI HOBLI, MANDYA TALUK
39
MANDYA DISTRICT 571402
309. Y B RAVI
S/O BORAIAH @ GANGAIAH
AGED ABOUT 40 YEARS
RESIDING AT YATHAGADAHALLI
KOTHATHI HOBLI MNADYA TALUK
MANDYA DISTRICT 571402
310. SHANKAREGOWDA
S/O BORAIAH @ GANGAIAH
AGED ABOUT 52 YEARS
RESIDING AT YATHAGADAHALLI
KOTHATHI HOBLI MNADYA TALUK
MANDYA DISTRICT 571402
311. MAYIGAIAH
S/O CHIKKEBOMAIAH
AGED ABOUT 60 YEARS
RESIDING AT BELUR VILLAGE
KOTHATHI HOBLI MNADYA TALUK,
MANDYA DISTRICT 571402
312. B K MAYIGAIAH
S/O MAYIGAIAH @ KALAIAH
AGED ABOUT 62 YEARS
RESIDING AT BELUR VILLAGE
KOTHATHI HOBLI, MANDYA TALUK
MANDYA DISTRICT 571402
313. B D SWAMY
S/O DODDAKALAIAH
AGED ABOUT 57 YEARS
RESIDING AT BELUR VILLAGE,
KOTHATHI HOBLI, MANDYA TALUK
MANDYA DISTRICT 571402
314. C KRISHNEGOWDA
S/O SUBBANA CHODEGOWDA
AGED ABOUT 56 YEARS
40
RESIDING AT B YERAHALLI
KOTHATHI HOBLI , MANDYA TALUK
MANDYA DISTRICT 571402
315. PRAMODKUMAR
S/O Y N NAGARAJU
AGED ABOUT 52 YEARS
RESIDING AT B YERAHALLI
KOTHATHI HOBLI MNADYA TALUK,
MANDYA DISTRICT 571402
316. H C SHASHYIKUMAR
S/O PUTTEGOWDA
AGED ABOUT 53 YEARS
RESIDING AT HEMIGE VILLAGE
KOTHATHI HOBLI , MANDYA TALUK
MANDYA DISTRICT 571402
317. PUTTASWAMY
S/O H M SIDDEOGWD
AGED ABOUT 58 YEARS
R/AT HEMIGE VILLGE
KOTHATHI HOBLI, MANDYA TALUK
MANDYA DIST 571402
318. CHI8KAMMA
W/O LINGAIAH
AGED ABOUT 60 YEARS
R/AT SOONGANAHALLI VILLAGE
KOTHATHI HOBLI, MANDYA TALUK
MANDYA DIST 571402
319. H N PREM KUMAR
S/O H D SHIVANANJEGOWDA
AGED ABOUT 55 YEARS
R/AT BOTHANGAHOUSUR VIILLAGE
KOTHATHI HOBLI, MANDYA TQ
MANDYA DIST 571402
41
320. B YESHODABHAI
W/O RAMACHANDRA RAO
AGED ABOUT 48 YEARS
R/AT KASKRAKSAVADI
KOTHATHI HOBLI MANDYA TALUK
MANDYA DIST 571402
321. RAMACHANDRA RAO
S/O MAHESWARA RAOD
AGED ABOUT 57 YEARS
R/AT KASKRAKSAVADI
KOTHATHI HOBL , MANDYA TALUK
MANDYA DISTRICT 571402
322. K M MANCHE GOWDA
S/O MADE GOWDA
AGED ABOUT 52 YEARS
R/AT KARASAVADI
KOTHATHI HOBLI, MANDYA TALUK
MANDYA DIST 571402
323. B J SURESH
S/O JAVARAYIGOWDA
AGED ABOUT 54 YEARS
R/AT BEVINAHALLI VILAGE
KOTHATHI HOBLI , MANDYA TALUK
MANDYA DIST 571402
324. JAVAREGWODA
S/O DODDTHIMMEGOWDA
AGED ABOUT 53 YEARS
R/AT HULLUKERE VILLAGE
KOTHATHI HOBLI , MANDYA TALUK
MANDYA DIST 571402
325. BORE GOWDA
S/O KALEGOWDA
AGED ABOUT 58 YEARS
R/AT KOTHATHI HOBLI
42
MANDYA TALUK
MANDYA DIST 571402
326. BORE GWODA
S/O KALEGOWDA
AGED ABOUT 56 YEARS
R/AT HULLUKERE VILLAGE
KOTHATHI HOBLI, MANDYA TALUK
MANDYA DIST 571402
327. T RAVI
S/O R HONNEGOWD
AGED ABOUT 48 YEARS
R/AT HULLUKERE VILLAGE
KOTHATHI HOBLI
MANDYA TALUK
MANDYA DIST 571402
328. BHARATHI
W/O KEMPEGOWDA
AGED A BOUT 43 YEARS
RA/T MOTHAHALLI I VILLAGE
KOTHATHI HOBLI, MANDYA TALUK
MANDYA DIST 571402
329. B KRISHNE GOWDA
S/O BASAVEGOWDA
AGED ABOUT 52 YEASR
R/AT MOTHAHALLI VILALGE
HULLUKERE VILLAGE
KOTHATHI HOBLI, MANDYA TALUK
MANDYA DIST 571402
330. SHIVASHYLENDRA
S/O LT LINGAPPA
AGED ABOUT 48 YEARS
R/AT MOTHAHALLI VILALGE
HULLUKERE VILLAGE
KOTHATHI HOBLI, MANDYA TALUK
MANDYA DIST 571402
43
331. SAKAMMA
W/O KEMPEGOWDA
AGED ABOUT 52 YEARS
R/AT MOTHAHALLI VILALGE
HULLUKERE VILLAGE
KOTHATHI HOBLI, MANDYA TALUK
MANDYA DIST 571402
332. SHUSHEELA
W/O SIDDEGOWDA
AGED ABOUT 42 YEARS
R/AT MOTHAHALLI VILALGE
HULLUKERE VILLAGE
KOTHATHI HOBLI, MANDYA TALUK
MANDYA DIST 571402
333. B J SURESH
S/O JAVARAYI GOWDA
AGED ABOUT 48 YEARS
KOTHATHI HOBLI, MANDYA TALUK
MANDYA DIST 571402
334. K SURESH
S/O GUNDISIDEGOWDA
KEMPEGOWDA
AGED ABOUT 49 YEARS
R/AT MOTHAHALLI VILALGE
HULLUKERE VILLAGE
KOTHATHI HOBLI, MANDYA TALUK
MANDYA DIST 571402
335. M D DEVEGOWDA
S/O MARIKADEGOWDA
AGED 45 YEARS
R/AT MOTHAHALLI VILALGE
HULLUKERE VILLAGE
KOTHATHI HOBLI, MANDYA TALUK
MANDYA DIST 571402
44
336. K SIDDE GOWDA
S/O KEMPEGOWDA @ DODDADEVEGOWDA
AGED ABOUT 51 YEASR
R/AT MOTHAHALLI VILLAGE
HULLUKERE VILLAGE
KOTHATHI HOBLI, MANDYA TALUK
MANDYA DIST 571402
337. K KEMPARAJU
S/O KEMPEGOWDA
AGED 53 YEARS
R/AT MOTHAHALLI VILALGE
HULLUKERE VILLAGE
KOTHATHI HOBLI, MANDYA TALUK
MANDYA DIST 571402
338. KEMPEGOWDA
S/O DODODADEVEGOWDA
AGED ABOUT 50 YEARS
R/AT MOTHAHALLI VILLAGE
HULLUKERE VILLAGE
KOTHATHI HOBLI, MANDYA TALUK
MANDYA DIST 571402
339. CHODEGOWDA
S/O CHANNEGOWDA
AGED ABOUT 61 YEAS
R/AT MOTHAHALLI VILALGE
HULLUKERE VILLAGE
KOTHATHI HOBLI, MANDYA TALUK
MANDYA DIST 571402
340. PRAKASH M K
S/O KEMPEGOWDA
AGED ABOUT 40 YEARS
R/AT MOTHAHALLI VILALGE
HULLUKERE VILLAGE
KOTHATHI HOBLI, MANDYA TALUK
MANDYA DIST 571402
45
341. JAYARAM
S/O KEMPEGOWDA
AGED 41 YEARS
R/AT MOTHAHALLI VILLAGE
HULLUKERE VILLAGE
KOTHATHI HOBLI, MANDYA TALUK
MANDYA DIST- 571402
... PETITIONERS
(BY SRI P.S.RAJAGOPAL, SENIOR COUNSE FOR
SRI PUTTEGOWDA K., ADVOCATE)
AND :
1. STATE OF KARNATAKA
REPRESENTED BY ITS PRINCIPAL SECRETARY,
DEPARTMENT OF CO OPERATION
M S BUILDING
DR AMBEDKAR VEEDHI
BENGALURU 560 001
2. CO OPERATIVE ELECTION COMMISSION
REPRESENTED BY ITS COMMISSIONER
3RD FLOOR, SHANTHINAGAR
TTMC A BLOCK, K H ROAD
SHANTHINAGAR
BENGALURU 560 027
3. JOINT DIRECTOR OF CO OPERATIVE SOCIETIES
MYSORE REGION
NAZARBAD
MYSORE 570 001
4. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
MANDYA,
MANDYA DISTRICT 571 401
5. THE RYOTS AGRICULTURAL PRODUCE
CO OPERATIVE MARKETING SOCIETY LTD
REPRESENTED BY ITS MANAGING DIRECTOR
MANDYA 571 401
46
6. RETURNING OFFICER
THE RYOTS AGRICULTURAL
PRODUCE CO -OPERATIVE MARKETING
SOCIETY LIMITED
MANDYA - 571 401 ... RESPONDENTS
(BY SRI.VANKAT SATYANARAYAN A, HCGP FOR R-1 TO R-4
SRI A.MAHAMMED TAHIR, ADVOCATE FOR R-5
SRI T.L.KIRAN KUMAR, ADVOCATE FOR R-6)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECTING THE RESPONDENTS TO INCLUDE THE NAMES
OF THE PETITIONERS IN THE ELIGIBLE VOTERS LIST AND
PERMIT THEM TO VOTE IN THE ELECTIONS AS IN TERMS
TO VOTE IN THE ELECTIONS AS IN TERMS OF THE
PROVISIONAL LIST OF ELIGIBLE VOTERS DATED
07.03.2022(ANNEXURE-B ) TO THE WRIT PETITION & ETC.
IN W.P.NO.8477/2022:
BETWEEN :
1. P MAHESH
S/O PARVATHAIAH
AGED ABOUT 41 YEARS
MEMBERSHIP NO 55/31
2. VISHWAPRASAD
S/O KARIGOWDA
AGED ABOUT 48 YEARS
MEMBERSHIP NO 56/109
3. S P RAMESH
S/O K PUTTAIAH
AGED ABOUT 46 YEARS
MEMBERSHIP NO 55/30
4. S K RAJU
S/O CHIKAHAIDE GOWDA
47
AGED ABOUT 40 YEARS
MEMBERSHIP NO 49/1
5. S P VENKATESH
S/O PUTTAIAH
AGED ABOUT 55 YEARS
MEMBERSHIP NO 52/33
6. S C SATHISH
S/O CHENNEGOWDA
AGED ABOUT 35 YEARS
MEMBERSHIP NO 55/95
7. S K RAJANNA
S/O DODDAKARIGOWDA
AGED ABOUT 41 YEARS
MEMBERSHIP NO 55/194
8. C SHEKAR
S/O CHENNAIAH
AGED ABOUT 29 YEARS
MEMBERSHIP NO 33/128
9. H K PUTTASWAMY
S/O KALACHOWDAIAH
AGED ABOUT 41 YEARS
MEMBERSHIP NO 25/94
10. CHANDRAHASA
S/O MADAIAH
AGED ABOUT 35 YEARS
MEMBERSHIP NO 33/76
11. RAMESH B M
S/O MADAPPA AGED ABOUT 45 YEARS
MEMBERSHIP NO 43/56
12. B K RAJU
S/O KARIGOWDA
AGED ABOUT 55 YEARS
48
MEMBERSHIP NO 49/59
13. B. L. NANJAPPA
S/O. LINGEGOWDA,
AGED ABOUT 46 YEARS,
14. B. K. SOUBHAGYARATNAMMA
W/O. NAGARAJU,
AGED ABOUT 40 YEARS,
15. B. K. MAHADEVA
S/O. KEMPAIAH,
AGED ABOUT 43 YEARS,
MEMBERSHIP NO. 46/18
16. B. K. SWAMI
S/O. LINGAIAH,
AGED ABOUT 40 YEARS,
MEMBERSHIP NO. 46/147
17. B. L. SOMESHEKAR
S/O. LINGAIAH,
AGED ABOUT 39 YEARS,
MEMBERSHIP NO. 48/102
18. VIJAYALAKSHMI
W/O. B. L. NANJAPPA,
AGED ABOUT 55 YEARS,
MEMBERSHIP NO. 49/40
19. B. L. NANJAPPA
S/O. LINGAIAH,
AGED ABOUT 60 YEARS,
MEMBERSHIP NO. 49/41
20. B. M. SHANKAR
S/O. B. M. MANCHAIAH,
AGED ABOUT 45 YEARS,
MEMBERSHIP NO. 49/85
49
21. B. M. JAYARAM
S/O. MALLEGOWDA,
AGED ABOUT 62 YEARS,
MEMBERSHIP NO. 49/86
22. B. M. NAGARAJU
S/O. LINGAIAH,
AGED ABOUT 39 YEARS,
MEMBERSHIP NO. 45/162
23. GEETHA
W/O. NAGARAJU,
AGED ABOUT 34 YEARS,
MEMBERSHIP NO. 45/163
24. MALLESH
S/O. SANNAIAH,
AGED ABOUT 50 YEARS,
MEMBERSHIP NO. 45/164
25. GANESH
S/O. LINGAIAH,
AGED ABOUT 30 YEARS,
MEMBERSHIP NO. 46/77
26. H. S. CHANDAN
S/O. H. J. SHIVAMADAIAH,
AGED ABOUT 36 YEARS,
MEMBERSHIP NO. 49/83
27. CHANDRU. H. J.
S/O. JOWREGOWDA,
AGED ABOUT 41 YEARS,
MEMBERSHIP NO. 49/81
28. H. D. UMA
W/O. CHANDRU. H. J.,
AGED ABOUT 38 YEARS,
MEMBERSHIP NO. 49/82
50
29. M. NINGARAJU
S/O. MANCHEGOWDA,
AGED ABOUT 53 YEARS,
MEMBERSHIP NO. 77/50
30. RAMAKRISHNA. H. N.
S/O. NINGEGOWDA,
AGED ABOUT 60 YEARS,
MEMBERSHIP NO. 49/157
31. HALLI GOWDA
S/O. BORAIAH,
AGED ABOUT 66 YEARS,
MEMBERSHIP NO. 53/143
32. SIDDARAMU
S/O. MANJEGOWDA,
AGED ABOUT 50 YEARS,
MEMBERSHIP NO. 35/56
33. DODDEBORAIAH
S/O. BORAIAH,
AGED ABOUT 68 YEARS,
MEMBERSHIP NO. 36/86
34. MANJU. H. M.
S/O. MALLENINGEGOWDA,
AGED ABOUT 54 YEARS,
MEMBERSHIP NO. 39/163
35. SWAMIGOWDA
S/O. HALLIGOWDA,
AGED ABOUT 49 YEARS,
MEMBERSHIP NO. 36/85
36. KULLEGOWDA
S/O. LINGAPPA,
AGED ABOUT 66 YEARS,
MEMBERSHIP NO. 56/157
51
37. SHIVRAMU
S/O. SIDAPPA,
AGED ABOUT 47 YEARS,
MEMBERSHIP NO. 41/99
38. K. DEVARAJU
S/O. KARIAPPA,
AGED ABOUT 41 YEARS,
MEMBERSHIP NO. 48/60
39. S. MAHENDRA
S/O. N. NARASIMHA GOWDA,
AGED ABOUT 33 YEARS,
MEMBERSHIP NO. 45/201
40. CHANNAMMA
W/O. NINGEGOWDA,
AGED ABOUT 41 YEARS,
MEMBERSHIP NO. 46/155
41. N P SUDHAKAR
S/O PUTTASWAMAIAH,
AGED ABOUT 45 YEARS,
MEMBERSHIP NO 45/78
42. M J NAGARAJU
S/O JOWREGOWDA,
AGED ABOUT 47 YEARS,
MEMBERSHIP NO 30/70
43. M C KRISHNEGOWDA
S/O CHIKKABETTEGOWDA,
AGED ABOUT 55 YEARS,
MEMBERSHIP NO 53/49
44. MAHESH
S/O CHIKKABETTEGOWDA,
AGED ABOUT 29 YEARS,
MEMBERSHIP NO 53/50
52
45. SHIVARAJU
S/O CHIKKABETTEGOWDA,
AGED ABOUT 40 YEARS,
MEMBERSHIP NO 53/51
46. M L BORALINGEGOWDA
S/O LINGEGOWDA,
AGED ABOUT 66 YEARS,
MEMBERSHIP NO 33/60
47. M B HARSHA
S/O M J BORALINGEGOWDA,
AGED ABOUT 39 YEARS,
MEMBERSHIP NO 33/61
48. PRASANNA
S/O MARIYAMMANAJOGIGOWDA,
AGED ABOUT 45 YEARS,
MEMBERSHIP NO 33/32
49. C J JOGIGOWDA
S/O KUSUMIJOGIGOWDA,
AGED ABOUT 55 YEARS,
MEMBERSHIP NO 57/103
50. M PUTTASWAMY
S/O MANCHEGOWDA,
AGED ABOUT 44 YEARS,
MEMBERSHIP NO 38/02
51. MADHEGOWDA
S/O MANCHE GOWDA
AGED ABOUT 58 YEARS
MEMBERSHIP NO 38/01
52. NAGARATHNA
W/O NANJUNDEGOWDA
AGED 39 YEARS
MEMBERSHIP NO 55/55
53
53. SAROJAMMA
W/O LATE SHANAKRANARAYANA
AGED 54YEARS
MEMBERSHIP NO 56/138
54. SOWBHAGYAMMA
W/O BOREGOWDA
AGED 41 YEARS
MEMBERSHIP NO41/159
55. H S BOREGOWDA
S/O SIDDGOWDA
AGED 52YEARS
MEMBERSHIP NO 41/160
56. H S CHANDRU
S/O H B SHIVALINGAPPA
AAGED 44 YEARS
MEMBERSHIP NO 46/48
57. H B RAJU
S/O BORAIAH
AGED 41 YEARS
MEMBERSHIP NO 45/151
58. H N PUTTASWAMY
S/O NAGEGOWDA
AGED 59 YEARS
MEMBERSHIP NO 51/96
59. H N RAMESH
S/O NINGEGOWDA
AGED 48 YEARS
MEMBERSHIP NO 53/85
60. H K NANDISH
S/O KULLEGOWDA
AGED 29 YEARS
MEMBERSHIP NO 53/160
61. K NARASHIMAIAH
54
S/O KENCHAIAH
AGED ABOUT 70 YEARS,
MEMBERSHIP NO.49/150
62. K B SHIVAKUMAR
S/O BOREGOWDA
AGED ABOUT 45 YEARS,
MEMBERSHIP NO.31/151
63. M S POORNIMA
W/O RAVI
AGED ABOUT 40 YEARS
MEMBERSHIP NO.46/88
64. S A PRASANNA KUMAR
S/O ANKEGOWDA
AGED ABOUT 55 YEARS,
MEMBERSHIP NO.41/11
65. LOKANATH
S/O DODDABORAIAH
AGED ABOUT 44 YEARS,
MEMBERSHIP NO.41/72
66. UMESH
S/O KALEGOWDA
AGED ABOUT 40 YEARS,
MEMBERSHIP NO.36/93
67. ANNEGOWDA
S/O MARIGOWDA
AGED BOUT 38 YEARS,
MEMBERSHIP NO.30/61
68. H B SURESH GOWDA
S/O BOREGOWDA
AGED ABOUT 50 YEARS,
MEMBERSHIP NO.46/186
69. SAVITHA H B
55
W/O SHIVANNA
AGED ABOUT 40 YEARS,
MEMBERSHIP NO.48/121
70. NAGANNA
S/O K D SHIVKUMAR
AGED ABOUT 41 YEARS,
MEMBERSHIP NO.44/42
71. JAYASWAMI GOWDA
S/O BOREGOWDA
AGED 50 YEARS
MEMBERSHIP NO. 49/44
72. B DWARESWAMI
S/O BOREGOWDA
AGED 45 YEARS
MEMBERSHIP NO.50/23
73. PADMA
W/O B DWARESWAMI
AGED 35 YEARS
MEMBERSHIP NO.50/24
74. K M VIRESH
S/O MANCHAIAH
AGED 31 YEARS
MEMBERSHIP NO.50/41
75. C SHIVARAJU
S/O G K CHOWDEGOWDA
AGED 44 YEARS
MEMBERSHIP NO.51/95
76. M S VENKATAGIRI
S/O SANNEGOWDA
AGED 53 YEARS
MEMBERSHIP NO.56/26
77. SUNANDA
56
W/O M S VENKATAGIRI
AGED 45 YEARS
MEMBERSHIP NO.56/27
78. RAMALINGAIAH
S/O LINGAIAH
AGED 66 YEARS
MEMBERSHIP NO.42/80
79. CHENNEGOWDA
S/O KALEGOWDA
AGED 52 YEARS
MEMBERSHIP NO.42/79
80. BASAVARAJU
S/O BASAVEGOWDA
AGED 46 YEARS
MEMBERSHIP NO.43/6
81. H C SURESH
S/O CHIKKANAGE GOWDA
AGED 40 YEARS
MEMBERSHIP NO.43/8
82. K GURUSWAMI
S/O KALEGOWDA
AGED 52 YEARS
MEMBERSHIP NO.31/186
83. B D SWAMI
S/O DODDAKALAIAH
AGED 43 YEARS
MEMBERSHIP NO.53/175
84. B C MAYIGAIAH
S/O CHIKKABOMMAIAH
AGED 59 YEARS
MEMBERSHIP NO.29/39
85. H RAVI
57
S/O HONNEGOWDA
AGED 40 YEARS
MEMBERSHIP NO.57/05
86. H C SHASHIKUMAR
S/O CHIKKAPUTTEGOWDA
AGED 39 YEARS
MEMBERSHIP NO.42/108
87. M NAGESH
S/O MANCHEGOWDA
AGED 47 YEARS
MEMBERSHIP NO.33/45
88. J SAVITHA
W/O H N PRABHUSWAMI
AGED 32 YEARS
MEMBERSHIP NO.44/73
89. H S PUTTASWAMY
S/O NINGEGOWDA
AGED 61 YEARS
MEMBERSHIP NO.44/74
90. K SACHIDANANDA
S/O BETTEGOWDA
AGED 55 YEARS
MEMBERSHIP NO.51/51
91. C K NAGARAJU
S/O KALEGOWDA
AGED 43 YEARS
MEMBERSHIP NO.24/22
92. T DEVARAJU
S/O PATEL TAMAIAH
AGED 62 YEARS
MEMBERSHIP NO.55/43
93. LAKSHMI
58
S/O SHIVASWAMI
AGED 30 YEARS
MEMBERSHIP NO.55/02
94. SHIVANNA K
S/O KEMPEGOWDA
AGED 51 YEARS
MEMBERSHIP NO.48/118
95. CHOWDAIAH
S/O CHOWDEGOWDA
AGED 44 YEARS
MEMBERSHIP NO.46/56
96. A M SOMSHEKAR
S/O MUDDEGOWDA
AGED 33 YEARS
MEMBERSHIP NO.29/55
97. K L SHANKARI
S/O T G VENKATESH
AGED 50 YEARS
MEMBERSHIP NO.31/52
98. M J CHANDRASHEKAR
S/O JAWARAIAH
AGED 45 YEARS
MEMBERSHIP NO.38/69
99. NAGARAJU
S/O MULLEGOWDA
AGED 47 YEARS
MEMBERSHIP NO. 45/161
100 . B L BOREGOWDA
S/O B LINGAIAH
AGED 49 YEARS
MEMBERSHIP NO.47/182
101. B.N.RAJU
59
S/O NINGEGOWDA
AGED 54 YEARS,
MEMBERSHIP NO.47/186,
102. KULLEGOWDA
S/O CHENNEGOWDA
AGED 60 YEARS,
MEMBERSHIP NO.47/187
103. KRISHNAPPA B N
S/O LINGAIAH
AGED 47 YEARS,
MEMBERSHIP NO.48/25,
104. KRISHNAPPA B L
S/O B.LINGAIAH
AGED 55 YEARS,
MEMBERSHIP NO.47/184
105. B.L.BOREGOWDA
S/O B.LINGAIAH
AGED 64 YEARS,
MEMBERSHIP NO.47/182
106. B.M.PUTTASWAMY
S/O MANCHEGOWDA
AGED 61 YEARS,
MEMBERSHIP NO.46/98
107. PADMAMMA
W/O B.K.RAMACHANDRAPPA
AGED 55 YEARS,
MEMBERSHIP NO.46/46
108. L.RAJU
S/O LINGAIAH
AGED 41 YEARS,
MEMBERSHIP NO.53/45
109. B.J.CHENNEGOWDA
60
S/O JOWREGOWDA
AGED 40 YEARS,
MEMBERSHIP NO.53/188
110. G.S.SHANTAMMA
W/O VISHAKANTAPPA
AGED 51 YEARS,
MEMBERSHIP NO.36/83
111. SHANKAREGOWDA
S/O CHIKKALINGEGOWDA,
AGED ABOUT 55 YEARS
MEMBERSHIP NO 53/75
112. KASHILINGE GOWDA
S/O H SIDDEGWODA,
AGED ABOUT 38 YEARS,
MEMBERSHIP NO 53/132
113. RAMACHANDRA
S/O H SANCHEGOWDA,
AGED ABOUT 47 YEARS
MEMBERSHIP NO 32/130
114. PRABHAVATHI
W/O B K RAJU,
AGED ABOUT 42 YEARS
MEMBERSHIP NO 49/58
115. M C KRISHNEGOWDA
S/O CHIKKABETTEGOWDA,
AGED ABOUT 60 YEARS
MEMBERSHIP NO 56/115
116. M B SHIVARAMA
S/O CHIKKABETTEGOWDA,
AGED ABOUT 44 YEARS
MEMBERSHIP NO 53/49
61
117. MAHESH
S/O CHIKKABETTEGOWDA,
AGED ABOUT 41 YEARS
MEMBERSHIP NO 53/50
118. SHIVARAJU
S/O CHIKKABETTEGOWDA,
AGED ABOUT 30 YEARS
MEMBERSHIP NO 53/51
119. K B SHIVKUMAR
S/O H M BOREGOWDA,
AGED ABOUT 50 YEARS
MEMBERSHIP NO 31/151
120. TAMMEGOWDA
S/O SIDDEGOWDA,
AGED ABOUT 66 YEARS
MEMBERSHIP NO 34/50
121. S C SUNIL
S/O S M NAGANARASIMHEGOWDA,
AGED ABOUT 40 YEARS
MEMBERSHIP NO 38/70
122. S M NAGANARASIMHEGOWDA
S/O MADHEGOWDA,
AGED ABOUT 68 YEARS
MEMBERSHIP NO 38/71
123. G A GURUHSHANTHAIAH
S/O ADAVIYAPPA,
AGED ABOUT 70 YEARS
MEMBERSHIP NO 56/50
124. B J SURESH
S/O JAVARAYAGOWDA,
AGED ABOUT 47 YEARS
MEMBERSHIP NO 35/43
62
125. M NAGARAJU
S/O K MARIGOWDA,
AGED ABOUT 55 YEARS
MEMBERSHIP NO 51/70
126. M NINGAPPA
S/O MADAIAH,
AGED ABOUT 39 YEARS
MEMBERSHIP NO 50/199
127. B T SHANKAR
S/O TAMAIAH,
AGED ABOUT 46 YEARS
MEMBERSHIP NO 41/77
128. P SHASHIKUMAR
S/O PAPANNA,
AGED ABOUT 43 YEARS
MEMBERSHIP NO 41/134.
ALL THE PETITIONERS ARE MEMBERS
OF THE RYOTS AGRICULTURAL
PRODUCE CO-OPERATIVE MARKETING
SOCIETY LTD, MANDYA TALUK AND
DISTRICT - 571 401.
... PETITIONERS
(BY SRI. DEVI PRASAD SHETTY.,ADVOCATE)
AND :
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO OPERATION
M S BUILDING, DR B R AMBEDKAR VEEDHI,
BENGLAURU 560001, REPRESENTED BY ITS
PRINCIPAL SECRETARY.
2. THE STATE CO OPERATIVE ELECTION AUTHORITY
3RD FLOOR, TTMC A BLOCK, SHANTHI NAAR,
BANGALORE 560027, REPRESENTED BY ITS
SECRETARY
63
3. DEPUTY REGISTRAR OF COOPERATIVE
SOCIETIES/DISTRICTELECTION OFFICER,
SUBHASH NAGAR, 1ST CROSS,
MANDYA TALUK AND DISTRICT 571401
4. RETURNING OFFICER
THE RYOTS AGRICULTURAL PRODUCE
CO OPERATIVE MARKETING SOCIETY LTD.
MANDYA TALUK, MANDYA DISTRICT - 571 401.
5. THE RYOTS AGRICULTURAL PRODUCE
CO OPERATIVE MARKETING SOCIETY LTD
MANDYA, REPRESENTED BY ITS
MANAGING DIRECTOR.
... RESPONDENTS
(BY SRI.VENKAT SATYANARAYAN.A, HCGP FOR R1 & R3;
SRI. T.L. KIRAN KUMAR, ADVOCATE FOR R2 AND R4;
SRI. A. MAHAMMED TAHIR, ADVOCATE FOR R5)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECT THE R2, 3, 4 AND 5 TO INCLUDE THE NAMES OF
THE PETITIONERS IN THE ELIGIBLE VOTERS LIST AND
PERMIT THE PETITIONERS TO VOTE IN THE ELECTIONS
TO THE R5 WHICH IS SCHEDULED TO BE HELD ON
23.04.2022.
THESE WRIT PETITIONS COMING ON FOR ORDERS,
THIS DAY, THE COURT MADE THE FOLLOWING:
64
ORDER
The petitioners are members of M/s. Ryots Agricultural Produce Co-operative Marketing Society Limited [the fifth respondent in both the petitions and referred to as 'the Co-operative Society']. The petitioners have sought for the following reliefs:
In W.P.No.8502/2022:
For mandamus directing the respondents to include the names of the petitioners in the eligible voters list and permit them to vote in the elections to the Co-operative Society's Board in terms of the Provisional list of eligible voters dated 07.03.2022 (Annexure-B to the writ petition).
In W.P.No.8477/2022:
For mandamus directing the respondent No.2, 3, 4 and 5 to include the names of the petitioners in the eligible voters list and permit the petitioners to vote in the elections to the 65 Co-operative Society's Board which is scheduled to be held on 23.04.2022 in the interest of justice and equity".
2. This Court has granted interim orders in both these writ petitions permitting the petitioners to cast votes in the elections to be held on 20.04.2022 for the constitution of the Managing Committee, but on the condition that the votes cast by the petitioners shall be kept in separate boxes and the results shall not be announced without the order of this Court. It is submitted in unison that the election is indeed held on 23.04.2022 and the votes cast by the petitioners are kept in separate boxes.
3. Sri. P S Rajagopal, the learned Senior Counsel who leads the learned counsels for the petitioners, submits that the petition could be disposed of directing the Returning Officer to announce the results including the votes cast by the petitioners, and if any person is aggrieved by the result so announced, or 66 affected by counting of the petitioners' votes, such person could always avail remedy under Section 70 (2) of the Karnataka Co-operative Societies Act, 1959 (for short, 'the Co-operative Societies Act')1.
4. Sri A.Mohammed Tahir, the learned counsel for the Co-operative Society, and Sri T.L. Kiran Kumar, the learned counsel for the Election Authority, were called upon to respond, and they now submit that there are records to demonstrate that the petitioners are guilty of creating records. Therefore, the petitioners' exclusion from Final Eligible Voters List is justified. With the material on record, if the petitioners' votes are counted and the results announced, it would amount to an order in their favour without adjudication on the necessary question of whether the petitioners are eligible to vote in the light of the allegations against them.
1 As recorded by this Court after the hearing on 26.5.2022 67
5. Sri A.Mohammed Tahir and Sri T.L. Kiran Kumar also submit that the request for disposal of the petitions is because this Court has granted interim order. But, notwithstanding the interim order granted, this Court must dismiss the writ petitions as the petitioners should invoke the alternative remedy under Section 70(2) of the Co-operative Societies Act. Sri.Mohammed Tahir relies upon the decision of the Hon'ble Supreme Court in Shri Sant Sadguru Janardan Swami (Moingiri Maharaj) Sahakari Dugha Utpadak Sanstha and Another v. State of Maharashtra and Others2. He argues that if there is any irregularity in the conduct of election for the Managing Committee, a petition under Article 226 of the Constitution of India would not be the proper remedy and the petitioners must avail alternative remedy, especially when questions of fraud in creation of the documents relied upon by the petitioners are to be examined. 2 (2001) 8 Supreme Court Cases 509 68
6. The petitioners' grievance is with the non- compliance of the due procedure as contemplated under Rule 13D of the Karnataka Co-operative Societies Rules, 1960 (for short, 'the Co-operative Societies Rules') in preparation of the Final Electoral Rules. Sri.P.S.Rajagopal submits that the Provisional Eligible Electoral List is published on 07.03.2022 with the names of the petitioners in W.P.No.8502/2022 but their names are excluded from the Final Electoral Rolls. Even according to the respondents, the publication of the Provisional Eligible Voters List is followed by a General Public Notice dated 8.11.2021 (Annexure-R5-C) calling for objections, and these petitioners have not responded. However, even if this Public Notice dated 8.11.2021 is accepted, the petitioners have been denied individual opportunity under Rule 13-D (2-A) of the Co- operative Societies Rules. As such, this Court must permit the results to be announced including the votes cast by the petitioners.
69
7. As against these submissions, both Sri.A.Mohammed Tahir and Sri T.L.Kiran Kumar are categorical that indeed certain lapses could be shown in publication of Final Electoral List but this Court must not be persuaded to interfere with Article 226 of the Constitution of India and direct the results to be announced including the votes cast by the petitioners. They assert that the petitioners in W.P.No. 8502/2022 rely upon documents which can be established are created. Insofar as the petitioners in W.P.No.8477/2022, Sri A. Mohammed Tahir, and Sri.T.L.Kiran Kumar contend in unison that these petitioners' names did not figure in the Provisional List of Eligible Voters and they cannot in any event complain about their exclusion, and as such, their votes must not be counted at this stage.
8. In the light of these rival submissions, the question for consideration is:
70
Whether these writ petitions must be disposed of directing the Returning Officer [the fourth respondent and sixth respondents in the respective petitions] to announce the results of the elections held on 23.04.2022 including the votes cast by the petitioners.
9. The provisions of Rule 13-D (2-A) of the Rules read as hereunder:
(3) The Election Officer shall take steps for publication of voters list in the following manner, namely:-
(a) for publication of draft eligible electoral list, a list of defaulters, a list of members whose repayment falls due, before the election date clear fifty days;
(b) for calling objections, if any, calling upon the defaulter members to repay the amounts due to the co-operative societies on or before thirty clear days prior to the date of election;
(c) the scrutiny and verification of the voters list after payment by defaulters etc., clear twenty days before the ate of election.
(d) for publication of final eligible voters list before fifteen clear days prior to the date of election.
The underlining is by this Court.
71
10. These provisions do not leave any room for doubt that an excluded member, with the publication of the Draft Eligible Electoral List, must have an opportunity by way of an individual notice to file objections on exclusion from the Electoral List. It must be shown that the concerned Chief Executive has prepared and sent notice to the affected members. The Public Notice dated 8.11.20213 does not meet these requirements. In fact, it is admitted on behalf of the respondents that there are deficiencies in the preparation of the Final Electoral Roll after the 3 This Public Notice reads as follows:
¸ÀAWÀzÀ ¨Éå¯Á wzÀÄÝ¥Àr DzÉñÀ ¸ÀASÉå:r Dgï ªÉå: Dgï.J¸ï.Dgï:JA.J.©.¹.Dgï-16/2018- 19 ¢£ÁAPÀ 16.11.2018 gÀAvÉ ¸ÀºÀPÁgÀ ¸ÀAWÀUÀ¼À G¥À¤§AzsÀPÀgÀÄ, ªÀÄAqÀå f¯Éè, ªÀÄAqÀågÀªÀgÀÄ ¨Éå¯Á wzÀÄÝ¥ÀrAiÀÄ£ÀÄß C£ÀÄªÉÆÃ¢¹ £ÉÆAzÁ¬Ä¹gÀÄvÁÛgÉ. CzÀgÀAvÉ '©' vÀgÀUÀw gÉÊvÀ ¸ÀzÀ¸ÀågÀ µÉÃj£À ªÀÄÄR¨É¯É gÀÆ.1000.00 UÀ¼ÀÄ ªÀÄvÀÄÛ µÉÃgÀÄ ±ÀÄ®ÌzÀ ¨Á§ÄÛ gÀÆ.100.00 UÀ¼ÀÄ DVgÀÄvÀÛzÉ.
ªÀiÁ£Àå '©' vÀgÀUÀw ¸ÀzÀ¸ÀågÁzÀ vÀªÀÄä µÉÃgÀÄ ªÉƧ®UÀÄ gÀÆ.500.00UÀ¼ÀÄ EzÀÄÝ ¨ÁQ µÉÃgÀÄ ªÉƧ®UÀÄ gÀÆ.500.00UÀ¼ÀÄ PÀrªÉÄ EgÀÄvÀÛzÉ. EzÀgÀ eÉÆvÉUÉ ¨ÁQ EgÀĪÀ µÉÃgÀÄ ±ÀÄ®Ì gÀÆ.90.00UÀ¼ÀÄ ¸ÉÃj MlÄÖ gÀÆ590.00UÀ¼À£ÀÄß ¥ÁªÀw¸À®Ä ºÁUÀÆ ªÀiÁ£Àå '©' vÀgÀUÀw PÉ®ªÀÅ ¸ÀzÀ¸ÀågÀ µÉÃgÀÄ ªÉƧ®UÀÄ gÀÆ.100.00UÀ¼ÀÄ EzÀÄÝ, ¨ÁQ µÉÃgÀÄ ªÉƧ¯UÀÄ gÀÆ900.00UÀ¼ÀÄ PÀrªÉÄ EgÀÄvÀÛzÉ. EzÀgÀ eÉÆvÉUÉ ¨ÁQ EgÀĪÀ µÉÃgÀÄ ±ÀÄ®Ì gÀÆ 100.00UÀ¼ÀÄ ¸ÉÃj MlÄÖ gÀÆ 1000.00UÀ¼À£ÀÄß ¢£ÁAPÀ:11.12.2021 gÉÆ¼ÀUÉ ¸ÀAWÀPÉÌÀ ¥ÁªÀw¸ÀĪÀAvÉ F ªÀÄÆ®PÀ vÀªÀÄUÉ w½¹zÉ. ªÀÄÄAzÀĪÀjzÀÄ EzÀ®èzÉ PÀ£ÁðlPÀ ¸ÀºÀPÁgÀ ¸ÀAWÀUÀ¼À C¢ü¤AiÀĪÀÄ 1959gÀ ¥ÀæPÀgÀt 20(2) (J4) ºÁUÀÆ (J5)gÀrAiÀİè£À CªÀPÁ±ÀUÀ¼ÀAvÉAiÀÄÆ CºÀðvÉAiÀÄÆ ºÉÆA¢gÀ¨ÉÃPÁVgÀÄvÀÛzÉ.
vÀ¦àzÀ°è ªÀÄÄAzÉ d£ÀªÀj 2022gÀ ªÀiÁºÉAiÀÄ°è £ÀqÉAiÀİgÀĪÀ DqÀ½vÀ ªÀÄAqÀ° ZÀÄ£ÁªÀuÉAiÀÄ°è ªÀÄvÀ ZÀ¯Á¬Ä¸À®Ä ºÁUÀÆ ¸Àà¢üð¸À®Ä CªÀPÁ±À«gÀĪÀÅ¢®è JA§ «µÀAiÀĪÀ£ÀÄß F ªÀÄÆ®PÀ vÀªÀÄUÉ w½¸À¯ÁVzÉ. 72 publication of the Draft Eligible Electoral List, and the petitioners have not been issued with individual notices.
11. The Hon'ble Supreme Court in Shri Sant Sadguru Janardan Swami (Moingiri Maharaj) Sahakari Dugha Utpadak Sanstha and Another v. State of Maharashtra and Others supra has held as follows:
'7. A perusal of the Rules discloses that the preparation of provisional list of voters, filing of objection against the provisional list of voters, consideration of the objection by the Collector and finalising the list of voters, all occur in the Rules which cover the entire process of the election. The Rules framed for election of specified societies are complete code in itself providing for the entire process of election beginning from the stage of preparation of the provisional voters list, decision on the objection by the Collector, finalisation of electoral rolls, holding of election and declaration of result of the election. In view of the scheme of the Act and Rules, the preparation of voters' list must be 73 held to be part of the election process for constituting managing committee of a specified society.
12. In view of our finding that preparation of the electoral roll is being an intermediate stage in the process of election of the managing committee of a specified society and the election process having been set in motion, it is well settled that the High Court should not stay the continuation of the election process even though there may be some alleged illegality or breach of rules while preparing the electoral roll. It is not disputed that the election in question has already been held and the result thereof has been stayed by an order of this Court, and once the result of the election is declared, it would be open to the appellant to challenge the election of returned candidate, if aggrieved, by means of an election petition before the election tribunal.
12. It follows from this decision that the adjudication of all questions must be as provided under 74 Section 70(2) of the Co-operative Societies Act4. However, in the present case the respondents admit that there are deficiencies in finalization of Final Electoral List. The petitioners are admittedly not issued with individual notice as required under the provisions of Rule13-D (2-A) of the Co-operative Societies Rules; the petitioners have now cast their votes in the elections on 23.04.2022; the petitioners are not given the 4 70. Disputes which may be referred to Registrar for decision.- (1) Notwithstanding anything contained in any law for the time being in force, if any dispute touching the constitution, management, or the business of a co-operative society arises,--
(a) xxxxxxxxx (2). For the purposes of sub-section (1), the following shall be deemed to be disputes touching the constitution, management or the business of a co-operative society, namely:--
(a). XXXXXXXXXXX
(b). XXXXXXXXXXXXX
(c). any dispute arising in connection with the election of a President, Vice- president, Chairman, Vice-chairman, Secretary, Treasurer or Member of Committee of the society.75
opportunity to show cause against the allegations that they have created documents. The respondents, despite admitting deficiencies in finalisation of the Final Electoral List, want to invoke the rule of alternative remedy. This Court is of the considered view that, in the peculiarities of this case, the writ petitions should be disposed of with directions to the concerned respondent to announce results counting even the votes cast by the petitioners and with liberty to all the concerned to avail remedy under Section 70(2) of the Act if aggrieved by the results. If such remedy is availed raising a dispute, exclusion of votes of those petitioners who are guilty of fraud can also be considered based on the material that will be placed on record.
Therefore, writ petitions are disposed of calling upon the Returning Officer [the fourth respondent/sixth respondent in the respective petitions] to announce the result forthwith including the votes cast by the 76 petitioners in both the petitions. All the contentions are left open for consideration in appropriate proceedings, if commenced.
Sd/-
JUDGE SA/-
Ct:sr