Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 26(1)(e) in Jammu and Kashmir State Electricity Regulatory Commission (Licensing) Regulations, 2013

(e)Quantum of compensation paid automatically and on claim for failure to achieve each of the standards of performance prescribed;