Delhi High Court - Orders
The Cartoon Network Inc vs Kamco Chew Food Private Limited on 23 November, 2022
Author: Navin Chawla
Bench: Navin Chawla
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 305/2019
THE CARTOON NETWORK INC.
..... Plaintiff
Through: Ms.Udita Patro & Ms.Swati Jain,
Advs.
versus
KAMCO CHEW FOOD PRIVATE LIMITED
..... Defendant
Through: Mr.Gaurav Kumar, Mr.Pawan Reley
& Mr.Akshay Lodhi, Advs.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 23.11.2022
1. The learned counsel for the parties submits that the parties have arrived at a settlement and only a formal agreement recording the terms thereof remains to be executed.
2. At their request, re-list on 14th December, 2022.
NAVIN CHAWLA, J NOVEMBER 23, 2022/rv Signature Not Verified Digitally Signed By:RENUKA NEGI Signing Date:25.11.2022 18:01:07