Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

The Cartoon Network Inc vs Kamco Chew Food Private Limited on 23 November, 2022

Author: Navin Chawla

Bench: Navin Chawla

                    $~10
                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +    CS(COMM) 305/2019
                         THE CARTOON NETWORK INC.
                                                                    ..... Plaintiff
                                       Through: Ms.Udita Patro & Ms.Swati Jain,
                                                Advs.

                                                versus

                             KAMCO CHEW FOOD PRIVATE LIMITED
                                                                                  ..... Defendant
                                                Through:     Mr.Gaurav Kumar, Mr.Pawan Reley
                                                             & Mr.Akshay Lodhi, Advs.

                             CORAM:
                             HON'BLE MR. JUSTICE NAVIN CHAWLA
                                                    ORDER

% 23.11.2022

1. The learned counsel for the parties submits that the parties have arrived at a settlement and only a formal agreement recording the terms thereof remains to be executed.

2. At their request, re-list on 14th December, 2022.

NAVIN CHAWLA, J NOVEMBER 23, 2022/rv Signature Not Verified Digitally Signed By:RENUKA NEGI Signing Date:25.11.2022 18:01:07