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Delhi High Court - Orders

Centre For Vocational And ... vs Welgrow Travels Pvt. Ltd on 16 March, 2026

Author: Neena Bansal Krishna

Bench: Neena Bansal Krishna

                          $~14
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         RFA 576/2022
                                    CENTRE FOR VOCATIONAL AND ENTREPRENEURSHIP
                                    STUDIES, FORMERLY KNOWN AS IIPM    .....Appellant
                                                                  Through:            Mr. Samyak Jain, Advocate.
                                                                  versus
                                    WELGROW TRAVELS PVT. LTD.                 .....Respondent
                                                  Through: Mr. S. K. Luthra, Mr. Vikrant
                                                             Bhardwaj, Ms. Babita Seth and
                                                             Mr. Raman, Advs.
                                    CORAM:
                                    HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
                                                  ORDER

% 16.03.2026

1. Written submissions have been filed on behalf of the parties.

2. Learned counsel for the parties, appearing through Video Conferencing (VC), seek permission to appear physically before the Court to address arguments.

3. List on 08.10.2026.

NEENA BANSAL KRISHNA, J.

MARCH 16, 2026/R This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/03/2026 at 22:01:23