Delhi High Court - Orders
Centre For Vocational And ... vs Welgrow Travels Pvt. Ltd on 16 March, 2026
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 576/2022
CENTRE FOR VOCATIONAL AND ENTREPRENEURSHIP
STUDIES, FORMERLY KNOWN AS IIPM .....Appellant
Through: Mr. Samyak Jain, Advocate.
versus
WELGROW TRAVELS PVT. LTD. .....Respondent
Through: Mr. S. K. Luthra, Mr. Vikrant
Bhardwaj, Ms. Babita Seth and
Mr. Raman, Advs.
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 16.03.2026
1. Written submissions have been filed on behalf of the parties.
2. Learned counsel for the parties, appearing through Video Conferencing (VC), seek permission to appear physically before the Court to address arguments.
3. List on 08.10.2026.
NEENA BANSAL KRISHNA, J.
MARCH 16, 2026/R This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/03/2026 at 22:01:23