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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(1) in The Bihar Electricity Duty Act, 1948

(1)The [State] [Substituted by para 4(1) of the A.L.O. for 'Provincial'.] Government may, subject to the condition of previous publication in the Official Gazette make rules to carry out the purposes of this Act.